High Courts28 Feb 1983

Bai Dhuli and Others Vs Bai Ichha

Gujarat High Court · (1983) 2 GLR 1227

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(hhh)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 41 Rule 31, 108, 99, 99