High Courts23 Jun 1983

M.B. Risaldar Vs Deviram Chhitamal and Others

Gujarat High Court · (1984) 1 GLR 228

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1), 16(1)(a)(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 16(c)