High Courts05 Oct 1974
Addl. Commissioner of Income Tax, Gujarat Vs Nagindas Kilabhai and Co.
Gujarat High Court · (1975) 101 ITR 197
Income Tax Act, 1961 — Section 45, 48
COURT ARCHIVE
Gujarat High Court judgments, 1974
156 judgments · page 3 of 8
High Courts04 Oct 1974
Darbar Pratapsinhji, Ahmedabad Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1974) 10 GUJ CK 0003
Hindu Succession Act, 1956 — Section 4, 5, 6
High Courts04 Oct 1974
Lalchand Jernatmal Vs Nanabhai Ranchhoddas and Others
Gujarat High Court · AIR 1976 Guj 122 : (1976) 1 GLR 1
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Constitution of India, 1950 — Article 133(1)
High Courts03 Oct 1974
Commissioner of Income Tax, Gujarat Vs Sree Mahalaxmi Mills Ltd.
Gujarat High Court · (1974) 10 GUJ CK 0011
Income Tax Act, 1961 — Section 155(5), 261, 28, 30, 31
High Courts03 Oct 1974
Additional Commissioner of Income Tax Vs Shri Subhlaxmi Mills Ltd.
Gujarat High Court · (1975) 100 ITR 188
Income Tax Act, 1922 — Section 10(2), 10(2)(via), 10(2)(vib), 33, 33(1)Income Tax Act, 1961 — Section 10(2), 155, 261, 28, 30
High Courts01 Oct 1974
Virubhai H. Patel Vs Shaikh Mohammed Sayed
Gujarat High Court · (1975) 16 GLR 735
Limitation Act, 1922 — Section 5Limitation Act, 1963 — Section 5
High Courts26 Sept 1974
Commissioner of Income Tax, Gujarat Vs Garden Silk Wvg. Factory
Gujarat High Court · (1975) 101 ITR 658
Income Tax Act, 1961 — Section 10(2), 141, 155, 24(1), 24(2)
High Courts24 Sept 1974
Ahmedabad Sarangpur Mills Company Ltd. Vs A.S. Manohar, Income Tax Officer, Circle IV, Ward-a (Companies), Ahmedabad
Gujarat High Court · (1976) 102 ITR 712
Income Tax Act, 1922 — Section 23, 35, 35(5)
High Courts23 Sept 1974
Commissioner of Income Tax, Gujarat Vs Saurashtra Cement and Chemical Industries Ltd.
Gujarat High Court · (1975) 101 ITR 502
Income Tax Act, 1961 — Section 10(2), 9(1)
High Courts21 Sept 1974
Rasiklal Shankerlal Soni Vs Natverlal Shankerlal Uipadhyava and Others
Gujarat High Court · AIR 1975 Guj 178a : (1975) 16 GLR 533
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts20 Sept 1974
Kanji Hirjibhai Gondalia Vs Jivaraj Dharamshi
Gujarat High Court · AIR 1976 Guj 152 : (1975) 1 GLR 469
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts18 Sept 1974
Umarfaruk Mohmedsafi and Another Vs The State of Gujarat.
Gujarat High Court · (1975) 16 GLR 994
Penal Code, 1860 (IPC) — Section 107, 109, 114, 114, 379
High Courts16 Sept 1974
Murtujakhan Joravarkhan Babi Vs The Municipal Corporation of the City of Ahmedabad and Others
Gujarat High Court · AIR 1975 Guj 182 : (1975) 16 GLR 806
Bombay Town Planning Act, 1954 — Section 53, 54Constitution of India, 1950 — Article 14, 141, 19(1), 226
High Courts12 Sept 1974
Union of India, New Delhi Vs Jyoti Limited, Baroda
Gujarat High Court · (1978) 2 ELT 238
Central Excises and Salt Act, 1944 — Section 18, 2, 3, 35, 36
High Courts10 Sept 1974
Dolatsing Prabhatsing Rana Vs The Chief Controlling Revenue Authority for the State of Gujarat
Gujarat High Court · (1975) 16 GLR 774
Bombay Stamp Act, 1958 — Section 39(1), 54(1), 54(1)Stamp Act, 1899 — Section 56(2)
High Courts05 Sept 1974
Additional Commissioner of Income Tax, Gujarat Vs Desai Bros.
Gujarat High Court · (1977) 108 ITR 14
Income Tax Act, 1961 — Section 31, 31(1), 37, 37(1)
High Courts04 Sept 1974
Babubhai Gtrdharbhai Patel Vs Manibhai Ashabhai Patel and Others
Gujarat High Court · (1975) 16 GLR 566
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144Gujarat Municipalities Act, 1963 — Section 52, 52
High Courts03 Sept 1974
Kishanchand Wadhumal and Another Vs K.M. Satwani, Motor Accident Claims Tribunal
Gujarat High Court · (1975) ACJ 433 : (1975) 16 GLR 749
Bombay Court Fees Act, 1959 — Section 13(1)Motor Vehicles Act, 1988 — Section 110B , 110D, 110D
High Courts03 Sept 1974
Manilal Bhanabhai Patel Vs Kaul and Others
Gujarat High Court · AIR 1976 Guj 134
Customs Act, 1962 — Section 110, 122, 124
High Courts03 Sept 1974
Commissioner of Income Tax, Gujrat Vs Dineschandra Industries
Gujarat High Court · (1975) 100 ITR 660
Income Tax Act, 1961 — Section 143(3), 144, 184, 184(4), 184(5)