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Gujarat High Court judgments, 1974

156 judgments · page 2 of 8

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High Courts21 Nov 1974

Krishna Gopal Joshi Vs Annyonya Sahayyakari Mandali Co-operative Bank Ltd. and Others

Gujarat High Court · AIR 1976 Guj 105 : (1975) GLR 1058

Banking Regulation Act, 1949 — Section 10Reserve Bank of India Act, 1934 — Section 10, 2, 9
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High Courts19 Nov 1974

P.G. Textile Mills (Pvt.) Limited, Baroda Vs Union of India and Others

Gujarat High Court · (1976) 17 GLR 18 : (1976) 1 LLJ 312

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 1(4), 16, 16(1), 17(1)Industrial Disputes Act, 1947 — Section 25FFIndustries (Development and Regulation) Act, 1951 — Section 15
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High Courts19 Nov 1974

P.G. Textile Mills (Pvt.) Ltd. Vs Union of India (UOI) and Others

Gujarat High Court · (1976) 17 GLR 18

Bombay Industrial Relations Act, 1946 — Section 33Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A, 19A
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High Courts18 Nov 1974

Alimiya Mirumiya Saiyed Vs Kasai Mohmedhusen Ibrahim and Others

Gujarat High Court · (1975) 16 GLR 999

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70(b), 85A
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High Courts04 Nov 1974

Sakarlal Balabhai Vs Income Tax Officer, Special Investigation Circle IV, Ahmedabad and Another

Gujarat High Court · (1975) 100 ITR 97

Income Tax Act, 1961 — Section 14, 143(2), 147, 148, 15
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High Courts04 Nov 1974

Bharatkumar Manilal Dalal Vs Controller of Estate Duty, Gujarat

Gujarat High Court · (1975) 99 ITR 179

Estate Duty Act, 1953 — Section 14, 15, 34(3), 5, 6
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High Courts01 Nov 1974

Arundhati Balkrishna and Others Vs G.M. Singhvi, Income Tax Officer, Group Circle III-2, Ahmedabad and Others

Gujarat High Court · (1976) 103 ITR 763

Income Tax Act, 1961 — Section 254Wealth Tax Act, 1957 — Section 2, 21, 21(1), 21(4), 24
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High Courts01 Nov 1974

Chhaganlal Mansukhlal and Another Vs The Agricultural Produce Market Committee and Another

Gujarat High Court · (1975) 16 GLR 916

Bombay Agricultural Produce Markets Act, 1939 — Section 2(1)(i)Constitution of India, 1950 — Article 19, 19, 19(1)(g), 31Gujarat Agricultural Produce Markets Act, 1963 — Section 28, 59, 59, 6(2), 8
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High Courts01 Nov 1974

Rasulkhanji Sardar Mahomad Khanji Vs H.P. Rathod, 3rd Spl. Land Acquisition Officer and Another

Gujarat High Court · (1975) 16 GLR 911

Land Acquisition Act, 1894 — Section 18(2), 18(2), 18(2)(b)Limitation Act, 1963 — Section 12(2)
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High Courts28 Oct 1974

Kantilal Dahyabhai Shah K.D. Dasadia Vs Tej Prakash, Tax Recovery Officer

Gujarat High Court · (1975) 16 GLR 638

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 71Income Tax Rules, 1962 — Rule 14
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High Courts24 Oct 1974

LAXMI WEAVING FACTORY AND ANOTHER Vs ADDL. COMMISSIONER OF Income Tax, GUJARAT.

Gujarat High Court · (1979) 116 ITR 80

Income Tax Act, 1922 — Section 34(3)(b), 35(11), 35(11)Income Tax Act, 1961 — Section 155(5)
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High Courts24 Oct 1974

Laxmi Weaving Factory and Another Vs Addl. Commissioner of Income Tax, Gujarat

Gujarat High Court · (1979) 116 ITR 81

Income Tax Act, 1961 — Section 155, 155(5), 33, 34(3)
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High Courts24 Oct 1974

Kanchanlal Trikamlal Patel Vs Shyamal Ghosh, Dist. Magistrate and Others

Gujarat High Court · (1975) 16 GLR 675

Constitution of India, 1950 — Article 32Maintenance of Internal Security Act, 1971 — Section 3(1)(c), 3(1)(c)
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High Courts21 Oct 1974

Babubhai Karirnbhai Jasani and Another Vs Vora Daudji Amji and Others

Gujarat High Court · AIR 1976 Guj 111 : (1975) 1 GLR 877

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 90
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High Courts16 Oct 1974

Abdul Rehman Haji Miya Vs V.P. Minocha, Income Tax Officer, Ahmedabad and Others

Gujarat High Court · (1977) 106 ITR 821

Income Tax Act, 1922 — Section 35(11)Income Tax Act, 1961 — Section 155(5), 34(3)
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High Courts14 Oct 1974

The President Vs Bai Champa and Another

Gujarat High Court · (1976) 17 GLR 44

Civil Procedure Code, 1908 (CPC) — Section 48Easements Act, 1882 — Section 47Limitation Act, 1908 — Article 182, 23, 23
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High Courts10 Oct 1974

Suketu Jayantilal Shah Vs Controller of Estate Duty, Gujarat

Gujarat High Court · (1975) 100 ITR 439

Excise Duty Act, 1953 — Section 5, 6Hindu Succession Act, 1956 — Section 14
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High Courts10 Oct 1974

Commissioner of Gift Tax, Gujarat Vs Executors and Trustees of The Estate of Late Shri Ambalal Sarabhai

Gujarat High Court · (1975) 100 ITR 447

Gift Tax Act, 1958 — Section 15(3), 3, 46, 6, 6(3)Wealth Tax Act, 1957 — Section 3
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High Courts09 Oct 1974

Commissioner of Wealth Tax, Gujarat Vs Shirinbanoo

Gujarat High Court · (1976) 102 ITR 735

Wealth Tax Act, 1957 — Section 7
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High Courts07 Oct 1974

Dr. B.M. Rana and Others Vs Ahmedabad Municipal Corporation and Others

Gujarat High Court · (1975) 16 GLR 1039

Bombay Provincial Municipal Corporations Act, 1949 — Section 54Constitution of India, 1950 — Article 12, 14, 16(1), 226
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