Official Liquidators, Baroda Batteries Ltd. Vs Registrar of Companies, Gujarat State
Gujarat High Court · (1978) 48 CompCas 120 : (1975) 1 GLR 462
COURT ARCHIVE
156 judgments · page 5 of 8
Gujarat High Court · (1978) 48 CompCas 120 : (1975) 1 GLR 462
Gujarat High Court · AIR 1975 Guj 205
Gujarat High Court · AIR 1975 Guj 133
Gujarat High Court · (1975) ACJ 366 : (1975) 16 GLR 486
Gujarat High Court · AIR 1976 Guj 62 : (1975) GLR 712
Gujarat High Court · AIR 1976 Guj 10
Gujarat High Court · AIR 1976 Guj 37
Gujarat High Court · (1976) ACJ 156
Gujarat High Court · (1975) 16 GLR 745
Gujarat High Court · AIR 1975 Guj 36 : (1975) GLR 242
Gujarat High Court · AIR 1975 Guj 126 : (1975) 16 GLR 222
Gujarat High Court · (1974) 15 GLR 837
Gujarat High Court · (1975) 16 GLR 1002
Gujarat High Court · (1975) 45 CompCas 248
Gujarat High Court · (1975) 16 GLR 991
Gujarat High Court · AIR 1976 Guj 51 : (1975) GLR 603
Gujarat High Court · (1975) 16 GLR 348
Gujarat High Court · (1975) 16 GLR 371
Gujarat High Court · (1975) 36 STC 347
Gujarat High Court · (1975) 16 GLR 404