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Orissa High Court judgments

32,472 judgments · page 86 of 1,624

High Courts01 Jul 2024Disposed Of

Ankaj @ Lale Vs State Of Odisha

Orissa High Court · (2024) 07 OHC CK 0039

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
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High Courts01 Jul 2024Dismissed

Banamali Bhoi Vs State Of Odisha

Orissa High Court · (2024) 07 OHC CK 0038

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 4
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High Courts01 Jul 2024Disposed Of

Asif@asif Khan Vs State Of Odisha

Orissa High Court · (2024) 07 OHC CK 0037

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 27
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High Courts01 Jul 2024Disposed Of

Sk. Jamsed Vs State Of Odisha

Orissa High Court · (2024) 07 OHC CK 0036

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
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High Courts01 Jul 2024Disposed Of

Papu Nayak @ Gendu Nayak Vs State Of Odisha

Orissa High Court · (2024) 07 OHC CK 0033

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 326, 341, 387, 506Arms Act, 1959 — Section 25(1B)(b), 25(6), 27(1)
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High Courts01 Jul 2024Disposed Of

Ajay Kumar Behera Vs State Of Odisha

Orissa High Court · (2024) 07 OHC CK 0031

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376AB, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts01 Jul 2024Disposed Of

Pradip Kumar Das @ Dash Vs State Of Odisha

Orissa High Court · (2024) 07 OHC CK 0030

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 313, 352, 498ADowry Prohibition Act, 1961 — Section 4
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High Courts28 Jun 2024Disposed Of

Pankaj Kumar Parida Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0151

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011 — Section 6
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High Courts28 Jun 2024Disposed Of

Rushi Garada Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0146

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 326, 341 506
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