High Courts06 Dec 2007
United India Insurance Co. Ltd. Vs Dhana Bhotra
Orissa High Court · (2009) ACJ 1693 : AIR 2008 Ori 68 : (2008) 105 CLT 475 : (2008) 1 OLR 191
Motor Vehicles Act, 1988 — Section 149, 173
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 810 of 1,624
High Courts05 Dec 2007
Narendra Kumar Mishra Vs Utkal University of Culture and Others
Orissa High Court · (2008) 105 CLT 839 : (2008) CLT 260 Supp : (2008) 1 OLR 137 : (2008) OLR 260 Supp
Constitution of India, 1950 — Article 14, 226, 227University Grants Commission Act, 1956 — Section 2, 7, 8, 9
High Courts05 Dec 2007Dismissed
The Divisional Manager, representing the United India Insurance Company Ltd. Vs Muktamani Prem and Others
Orissa High Court · (2008) 2 OLR 158
Civil Procedure Code, 1908 (CPC) — Section 151Legal Services Authorities (Amendment) Act, 1994 — Section 16(1)
High Courts05 Dec 2007
Dr. Bimalendu Mohanty Vs Utkal University of Culture and Others
Orissa High Court · (2008) 1 OLR 364 Supp
Constitution of India, 1950 — Article 14, 226, 227University Grants Commission Act, 1956 — Section 2(6)Utkal University of Culture Act, 1999 — Section 10(1), 28(2), 7(1), 8, 9
High Courts04 Dec 2007
Bhanja Kishore Pani Vs State (Vigilance)
Orissa High Court · (2007) 12 OHC CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts03 Dec 2007
GbInda Chandra Baral Vs Kalahandi Anchalika Gramya Bank and Others
Orissa High Court · (2008) 1 OLR 360 Supp
Kalahandi Anchalika Gramya Bank (Staff) Service Regulations, 1980 — Regulation 13Regional Rural Banks Act, 1976 — Section 30
High Courts03 Dec 2007
Tatiruni Bapuji and Others Vs State of Orissa and Another
Orissa High Court · (2008) 105 CLT 570 : (2008) 1 OLR 98 : (2008) 16 VST 472
Constitution of India, 1950 — Article 19, 265, 301
High Courts30 Nov 2007
Jitendra Kishore Baghasingh and Others Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 56 : (2008) 105 CLT 330 : (2008) 1 OLR 316 Supp
Constitution of India, 1950 — Article 226, 41
High Courts30 Nov 2007Dismissed
The Orissa Forest Development Corporation Employees Association Vs State of Orissa and Others
Orissa High Court · (2008) CLT 245 Supp : (2008) 1 OLR 338 Supp : (2008) OLR 245 Supp
Constitution of India, 1950 — Article 226
High Courts30 Nov 2007Dismissed
Aziza Ekbal Khatun Vs Hasina Akhtar (dead) after her Md. Sayidulla and Others
Orissa High Court · (2008) 105 CLT 255 : (2008) 1 OLR 349 Supp
Evidence Act, 1872 — Section 50
High Courts30 Nov 2007Allowed
Niranjan Das Vs Asst. General Manager, Traffic and Raw Material Department, Rourkela Steel Plant
Orissa High Court · (2008) CLT 238 Supp
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)
High Courts30 Nov 2007Dismissed
Shri Maheswar Jethi Vs The State of Orissa and Others
Orissa High Court · (2008) 105 CLT 131 : (2008) 1 OLR 359 Supp
Constitution of India, 1950 — Article 226
High Courts29 Nov 2007Dismissed
State of Orissa Vs Harachand Khilei and Others
Orissa High Court · (2007) 2 OLR 314 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395
High Courts29 Nov 2007Allowed
State of Orissa and Others Vs Bhagaban Nahak
Orissa High Court · (2007) 2 OLR 355 Supp
Constitution of India, 1950 — Article 226, 227Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8(3)Orissa Education Act, 1969 — Section 10A, 10A(1), 10A(3), 24B, 24B(1)
High Courts28 Nov 2007Allowed
D. Ch. Guruvalu Son and Co. Vs Sales Tax Officer
Orissa High Court · (2008) 105 CLT 21 : (2008) 1 OLR 18 : (2008) 14 VST 509
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts28 Nov 2007Dismissed
Dr. Damodar Mohapatra and Another Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 356 : (2008) 1 OLR 310 Supp
High Courts27 Nov 2007Allowed
Kishori Dash Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 309 : (2008) 1 OLR 344
Constitution of India, 1950 — Article 226, 227, 311
High Courts27 Nov 2007Allowed
Mamtaz Shariff Vs United Bank of India and Another
Orissa High Court · (2008) 1 OLR 46
High Courts26 Nov 2007Dismissed
Sekh Nasiruddin and Others Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 116 : (2008) 105 CLT 86 : (2008) 1 OLR 305 Supp
Orissa Co-operative Societies Act, 1962 — Section 28(1aa), 28(1b)
High Courts26 Nov 2007Dismissed
Lala Bhagat Charan Ray and Others Vs Lala Prafulla Kumar Ray and Others
Orissa High Court · (2007) CLT 419 Supp : (2007) 2 OLR 665 Supp : (2007) OLR 419 Supp
Evidence Act, 1872 — Section 50