High Courts21 Oct 2008Allowed
S.K. Mansur Alli Vs State of Orissa
Orissa High Court · (2009) 42 OCR 29
Penal Code, 1860 (IPC) — Section 409, 463, 464, 467, 468Prevention of Corruption Act, 1947 — Section 5, 5(2)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 767 of 1,624
High Courts21 Oct 2008Allowed
Nikunja Bihari Mohapatra Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 998
Orissa Education Act, 1969 — Section 10(2)(3)
High Courts21 Oct 2008
Orissa Cotton Mills Vs Presiding Officer, Labour Court and Others
Orissa High Court · (2008) 10 OHC CK 0015
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)
High Courts20 Oct 2008Allowed
Brahmananda Mohanty Vs State of Orissa
Orissa High Court · (2008) CLT 882 Supp : (2009) 1 OLR 495 Supp : (2008) OLR 882 Supp
High Courts20 Oct 2008
Sri Dadhibaman Jew Vs Draupadi Das and Others
Orissa High Court · (2008) 10 OHC CK 0045
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1A(2), 151Constitution of India, 1950 — Article 227
High Courts17 Oct 2008Allowed
Mallik Najar Alli Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 135 : (2009) 121 FLR 122 : (2008) 2 OLR 929
High Courts17 Oct 2008Dismissed
Shri Pravat Kumar Kar Vs State of Orissa and Others
Orissa High Court · (2008) 2 OLR 864
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Oct 2008Dismissed
Sarada Prasanna Sahu Vs Chairman, Paradeep Port Trust and Another
Orissa High Court · (2008) CLT 905 Supp : (2009) 1 ILR (Ori) 299 : (2008) OLR 905 Supp
Constitution of India, 1950 — Article 226
High Courts15 Oct 2008Dismissed
State Vs Kumar Penthei and Others
Orissa High Court · (2008) 106 CLT 816 : (2009) 1 OLR 774 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 319Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Oct 2008
Saroj Kumar Padhi and Others Vs State of Orissa and Others Bama Prasad Biswal Vs Orissa Administrative Tribunal and Others
Orissa High Court · (2009) 1 OLR 5
Constitution of India, 1950 — Article 14, 16, 309
High Courts15 Oct 2008
Ashok Das alias Gopal Das Vs State of Orissa State of Orissa Vs Susanta Das and Others
Orissa High Court · (2009) CLT 62 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 428Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 Oct 2008Dismissed
Sankar Prasad Kar Vs State of Orissa and Others
Orissa High Court · (2008) CLT 913 Supp
High Courts13 Oct 2008Allowed
R. Satyamoorty and Others Vs State of Orissa and Another
Orissa High Court · (2010) CLT 332 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 117, 177, 178, 179, 180Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 498AA
High Courts01 Oct 2008Dismissed
Rupananda Bag and Others Vs State of Orissa
Orissa High Court · (2008) 10 OHC CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Oct 2008Allowed
Mithu Sarma Vs State of Orissa
Orissa High Court · (2008) 41 OCR 688
Criminal Procedure Code, 1973 (CrPC) — Section 439(1)Penal Code, 1860 (IPC) — Section 412
High Courts01 Oct 2008
Reena Dutta Vs State of Orissa
Orissa High Court · (2008) 41 OCR 690 : (2008) 2 OLR 872
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 409, 417, 468, 506
High Courts01 Oct 2008Allowed
Sauri Behera Vs State of Orissa
Orissa High Court · (2008) CLT 1252 (Suppl Crl) : (2008) 2 OLR 831 : (2008) OLR 1252 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 353Penal Code, 1860 (IPC) — Section 294, 323, 324, 337, 34
High Courts01 Oct 2008Dismissed
Lalita Bharati Vs State of Orissa
Orissa High Court · (2008) 41 OCR 693 : (2008) 2 OLR 347 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6, 7Penal Code, 1860 (IPC) — Section 34, 366A, 376, 506
High Courts01 Oct 2008Dismissed
Aparti Sahu and Others Vs State of Orissa
Orissa High Court · (2009) CLT 153 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Oct 2008Dismissed
Mohan Kumar Verma Vs Raj Kishore Mathur
Orissa High Court · (2008) 10 OHC CK 0044
Civil Procedure Code, 1908 (CPC) — Section 151, 47