High Courts06 Nov 2008
The State of Orissa Vs Nibedita Bidyadhar and Others
Orissa High Court · (2008) 11 OHC CK 0011
Motor Vehicles Act, 1988 — Section 140(1), 140(3)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 764 of 1,624
High Courts05 Nov 2008Dismissed
Tarini Polytex Pvt. Ltd. and Another Vs Gopal and Co.
Orissa High Court · (2009) 1 ILR (Ori) 59 : (2008) 41 OCR 914 : (2008) 2 OLR 1116 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 245, 254, 255, 255(1)Evidence Act, 1872 — Section 40, 41, 42, 43, 44Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Nov 2008Allowed
Artta Trana Mishra and Others Vs Satyabadi Naik and Another
Orissa High Court · (2008) 41 OCR 910
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts05 Nov 2008
Sudip Kumar Routray Vs State of Oriasa
Orissa High Court · (2009) 107 CLT 463 : (2009) 1 OLR 196
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts05 Nov 2008
Aruna Kumar Acharya Vs Nagendra Kumari Dwibedy and Others
Orissa High Court · (2009) 1 OLR 188
Constitution of India, 1950 — Article 227
High Courts05 Nov 2008
Jyoshnamayee Pradhan Vs Ramesh Chandra Mangaraj
Orissa High Court · (2008) 41 OCR 916 : (2009) 1 OLR 379 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts05 Nov 2008Allowed
Sebati Swain Vs Baikuntha Jena and Others
Orissa High Court · AIR 2009 Ori 41 : (2009) 1 CLR 608 : (2009) 1 OLR 812
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Partition Act, 1893 — Section 4
High Courts04 Nov 2008
Narayan Chandra Nayak Vs Harish Chandra Jena and Others
Orissa High Court · (2009) 1 CLR 657 : (2009) 1 ILR (Ori) 133 : (2009) 1 OLR 513 Supp
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15Orissa Panchayat Samiti (Election) Rules, 1991 — Rule 30Representation of the People Act, 1951 — Section 44(F), 44(H), 44(L)
High Courts04 Nov 2008
Ashok Kumar Sahu Vs Raghab Chandra Bhoi and Others
Orissa High Court · (2009) 1 CLR 550 : (2009) 1 ILR (Ori) 331
Orissa Civil Courts Act, 1984 — Section 2(c)Orissa Grama Panchayat Act, 1964 — Section 3(1)
High Courts04 Nov 2008Dismissed
State of Orissa Vs Ghasiram Naik
Orissa High Court · (2009) 42 OCR 13
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts04 Nov 2008Dismissed
Shri Tanmaya Kumar Sahoo Vs State of Orissa and Others
Orissa High Court · (2008) CLT 541 Supp
Orissa Education Act, 1969 — Section 3Orissa Higher Secondary Education Act, 1982 — Section 2
High Courts03 Nov 2008Dismissed
State of Orissa Vs Chaitanya Prasad Sahu and Others
Orissa High Court · (2008) 41 OCR 911
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts03 Nov 2008Dismissed
Gadei Dakua and Others Vs Rangabati Gouda
Orissa High Court · (2008) CLT 936 Supp : (2009) 1 ILR (Ori) 49
High Courts03 Nov 2008Allowed
Narmadaprava Sahu Vs The Controller of Examination, Council of Higher Secondary Education and Another
Orissa High Court · (2009) 1 OLR 72
High Courts03 Nov 2008Dismissed
Subasini Nayak Vs Director General, Central Reserve Police Force and Others
Orissa High Court · (2008) CLT 138 Supp
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts03 Nov 2008
Chandramani Sahoo @ Dei Vs The General Manager, Paradeep Refinery Project, IOCL, Paradeep
Orissa High Court · (2008) CLT 93 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80(1)Constitution of India, 1950 — Article 227Orissa Estates Abolition Act, 1951 — Section 8
High Courts31 Oct 2008
Banki Muhan Ramachandi Thakurani Vs Hajuri Prafulla Chandra Khuntia and Others
Orissa High Court · (2009) 1 OLR 41
Contempt of Courts Act, 1971 — Section 20Limitation Act, 1963 — Section 5
High Courts31 Oct 2008Dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs Sri Laxmidhar Parida and another
Orissa High Court · (2008) CLT 157 Supp
Workmens Compensation Act, 1923 — Section 30
High Courts31 Oct 2008Allowed
Union of India (UOI) and Others Vs Kishore Chandra Mohanty and Others Sovesh Chandra Mohanty Vs Union of India (UOI) and Others
Orissa High Court · (2009) 1 OLR 262
High Courts31 Oct 2008Allowed
Sarat Chandra Mishra (A) Vs State of Orissa
Orissa High Court · (2008) CLT 545 Supp : (2009) 1 OLR 508 Supp : (2008) OLR 545 Supp
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15, 2, 7Orissa Pension Rules, 1992 — Rule 66, 7, 7(2)