High Courts08 Apr 2025Partly Allowed
Sunil Kumar Rout Vs Urban Co Operative Bank Ltd., Rourkela And Others Vs
Orissa High Court · (2025) 04 OHC CK 1415
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 76 of 1,624
High Courts08 Apr 2025Disposed Of
Udayanath Barik Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 04 OHC CK 1414
Constitution of India, 1950 - Article 226, 227
High Courts07 Apr 2025Dismissed
Siba Sankar Jena Vs State Of Orissa Vs
Orissa High Court · (2025) 04 OHC CK 1427
Code of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 420, 489(B), 489(C), 489(E)
High Courts07 Apr 2025Allowed
E. Meerabai Patro Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 04 OHC CK 1426
High Courts07 Apr 2025Disposed Of
Ramakanta Khillar Vs Orissa Industrial Infrastructure Development Corporation & Others Vs
Orissa High Court · (2025) 04 OHC CK 1425
Constitution of India, 1950 - Article 226, 227
High Courts07 Apr 2025Disposed Of
Pramod Kumar Sarangi Vs State Of Orissa Vs
Orissa High Court · (2025) 04 OHC CK 1424
Constitution of India, 1950 - Article 226, 227Odisha Civil Service (Pension) Rule 1992 - Rule 46, 46(3)Pension Rules, 1972 - Rule 41
High Courts07 Apr 2025Disposed Of
Jagatpati Hansda Vs State Of Orissa represented through its Principal Secretary to Govt. Of Odisha, Home Department, Khordha Vs
Orissa High Court · (2025) 04 OHC CK 1423
Constitution of India, 1950 - Article 226, 227, 311(1), 311(2)(b)Indian Penal Code, 1860 - Section 312, 376(1), 417, 493, 506Odisha Civil Service (Classification, control and Appeal) Rule 1962 - Rule 18(ii)
High Courts04 Apr 2025Allowed
Bisal Uthansingh @ Bishal Vs State Of Orissa Vs
Orissa High Court · (2025) 04 OHC CK 1429
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 102Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C)
High Courts04 Apr 2025Allowed
Maheswar Mohanta Vs State Of Odisha & Ors Vs
Orissa High Court · (2025) 04 OHC CK 1428
Constitution of India, 1950 - Article 226, 227
High Courts03 Apr 2025Disposed Of
Niharkanti Mishra Vs Nihar Ranjan Patnaik & Others Vs
Orissa High Court · (2025) 04 OHC CK 1439
Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11
High Courts03 Apr 2025Disposed Of
Debabrata Debadarsan Palei Vs Subhakanti Patra & Another Vs
Orissa High Court · (2025) 04 OHC CK 1438
Hindu Marriage Act, 1955 - Section 14, 14(1), 14(2)
High Courts03 Apr 2025Dismissed
Dukshyadipati Misal Vs Bhabani Chandra Panigrahi Vs
Orissa High Court · (2025) 04 OHC CK 1437
Code of Civil Procedure, 1908 - Section 100
High Courts03 Apr 2025Disposed Of
Pravat Kumar Mohapatra Vs Principal Secretary Housing And Urban Development Department, Government Of Odisha, Bhubaneswar And Others Vs
Orissa High Court · (2025) 04 OHC CK 1436
Constitution of India, 1950 - Article 226, 227
High Courts03 Apr 2025Dismissed
Radhamohan Das And Others Vs Commissioner Of Consolidation, Orissa, Cuttack And Others Vs
Orissa High Court · (2025) 04 OHC CK 1435
Orissa Land Reforms Act, 1960 - Section 4, 4(1), 4(5)Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land (Amendment) Act, 1975 - Section 4(3), 6(2)(b), 9(3)
High Courts03 Apr 2025Dismissed
Prafulla Kumar Sarangi And Others Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 04 OHC CK 1434
Constitution of India, 1950 - Article 226, 227Code of Civil Procedure, 1908 - Section 80Orissa Housing Board Act, 1968 - Section 60
High Courts03 Apr 2025Dismissed
Turi Munda Vs Pitambar Mahanta And Others Vs
Orissa High Court · (2025) 04 OHC CK 1433
Limitation Act, 1963 - Article 65Orissa Merged States (Laws) Act, 1950 - Section 7, 7(b), 7(b)(i)Orissa Land Reforms Act, 1960 - Section 22, 23, 23A, 23(3)
High Courts03 Apr 2025Allowed
Bikala Barik Vs Commissioner Of Settlement And Consolidation, Odisha, Bhubaneswar & Others Vs
Orissa High Court · (2025) 04 OHC CK 1432
Orissa Survey and Settlement Act, 1958 - Section 12, 12(b), 15, 15(b), 34, 35Limitation Act, 1963 - Section 5
High Courts03 Apr 2025Disposed Of
Srikrishna Ray Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 04 OHC CK 1431
Constitution of India, 1950 - Article 226, 227Orissa Land Reforms Act, 1960 - Section 22
High Courts03 Apr 2025Allowed
Bichitrananda Dash Vs State Of Odisha, Represented Through Its Secretary House And Urban Development, Bhubaneswar And Others Vs
Orissa High Court · (2025) 04 OHC CK 1430
Constitution of India, 1950 - Article 226, 227
High Courts02 Apr 2025Disposed Of
Kalyani Tripathy & Ors Vs State Of Odisha & Ors Vs
Orissa High Court · (2025) 04 OHC CK 1442
Constitution of India, 1950 - Article 226, 227