High Courts21 Jan 2009Dismissed
State Vs Bhunda ' Mangal Sardar
Orissa High Court · (2009) 01 OHC CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 754 of 1,624
High Courts21 Jan 2009Dismissed
Murali Rana Vs Jasoda Rana and Another
Orissa High Court · (2009) 107 CLT 320 : (2009) 1 OLR 657 Supp
High Courts21 Jan 2009Dismissed
The Management of Capital Urban House Building Cooperative Society Ltd. Vs Government of Orissa and Others
Orissa High Court · (2009) 107 CLT 594 : (2009) 1 ILR (Ori) 767 : (2009) 1 OLR 660 Supp
Industrial Disputes Act, 1947 — Section 2, 25F, 25F(1)
High Courts21 Jan 2009Allowed
Panchanan Purohit Vs Md. Nurol Abser, Supply Supervisor
Orissa High Court · (2009) CLT 545 (Suppl Crl)
Essential Commodities Act, 1955 — Section 7(1)
High Courts20 Jan 2009
Abdul Taher Khan and Others Vs Fatima Bibi and Others
Orissa High Court · (2009) 107 CLT 582 : (2009) 1 OLR 651 Supp
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts19 Jan 2009
Kirtan Mallick Vs Karunakar Das
Orissa High Court · (2009) 108 CLT 238 : (2009) 2 OLR 73
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts19 Jan 2009
Steel Authority of India Ltd. Vs State of Orissa and Another
Orissa High Court · AIR 2009 Ori 124 : (2009) 107 CLT 430 : (2009) 1 OLR 662 : (2011) 7 RCR(Civil) 1524
Contract Act, 1872 — Section 15
High Courts19 Jan 2009Dismissed
Prafulla Kumar Mohanty Vs National Insurance Co. Ltd. and Others
Orissa High Court · (2009) 107 CLT 772 : (2009) 1 OLR 642 Supp
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 14, 5
High Courts19 Jan 2009
Larsen and Toubro Ltd. Vs State Bank of India and Others
Orissa High Court · (2009) 107 CLT 327 : (2009) 1 OLR 637 Supp
Arbitration and Conciliation Act, 1996 — Section 17, 37
High Courts19 Jan 2009Allowed
Bhushan Power and Steel Ltd. Vs State of Orissa and Another
Orissa High Court · (2009) 107 CLT 677 : (2009) 1 OLR 854
Central Sales Tax Act, 1956 — Section 4Constitution of India, 1950 — Article 245, 246, 286
High Courts19 Jan 2009
Laxmidhar Naik and Others Vs Sridhar Naik and Others
Orissa High Court · AIR 2009 Ori 122 : (2009) 107 CLT 356 : (2009) 1 OLR 647 Supp : (2011) 7 RCR(Civil) 1512
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 379Transfer of Property Act, 1882 — Section 54
High Courts16 Jan 2009Dismissed
Sudhansu Sekhar Gantayat Vs State of Orissa and Another
Orissa High Court · (2009) 107 CLT 350 : (2009) 1 OLR 630 Supp
Constitution of India, 1950 — Article 311
High Courts16 Jan 2009Dismissed
Gokha Behera Vs Principal Secretary, Law Department and Others
Orissa High Court · (2009) 107 CLT 438 : (2009) 1 OLR 670
Constitution of India, 1950 — Article 311
High Courts15 Jan 2009Dismissed
Pramod Kumar Pradhan Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2009) 107 CLT 686 : (2009) 2 OLR 662 Supp
Industrial Disputes Act, 1947 — Section 25F, 33C
High Courts14 Jan 2009
Narottam Kumar Jha Vs Union of India (UOI) and Others
Orissa High Court · (2009) 107 CLT 451 : (2009) 1 OLR 620 Supp
High Courts14 Jan 2009Allowed
Prabhasini Nayak and Others Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 588
Orissa Grama Panchayat Act, 1964 — Section 3, 4(3)
High Courts13 Jan 2009Dismissed
Sandhyarani Sahoo Vs District Judge and Another
Orissa High Court · (2009) 107 CLT 160 : (2009) 1 OLR 617 Supp : (2009) 5 SLR 135
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts12 Jan 2009Allowed
Ramakanta Behera ' Sahu and Another Vs State of Orissa
Orissa High Court · (2009) 01 OHC CK 0086
High Courts12 Jan 2009Dismissed
Kana @ Gouranga Pradhan Vs State of Orissa
Orissa High Court · (2009) CLT 342 (Suppl Crl) : (2009) 1 OLR 132 Supp : (2009) OLR 342 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 433, 433APenal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts12 Jan 2009Dismissed
State of Orissa Vs Bhubaneswara Bhoi
Orissa High Court · (2009) CLT 197 (Suppl Crl) : (2009) 1 OLR 128 Supp : (2009) OLR 197 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 409