COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 721 of 1,624

High Courts27 Oct 2009

Rupa Santa and Another Vs State of Orissa

Orissa High Court · (2010) CLT 330 (Suppl Crl) : (2009) 44 OCR 857 : (2010) OLR 330 (Suppl Crl) : (2009) 2 OLR 957 : (2011) 6 RCR(Criminal) 1922

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379

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High Courts27 Oct 2009Dismissed

Principal Secretary to Govt. of Orissa and Others Vs Managing Committee of Sri Jatindranath High School

Orissa High Court · (2010) 109 CLT 491 : (2010) 1 OLR 817 Supp

Limitation Act, 1963 — Section 5Orissa Education Act, 1969 — Section 24B

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High Courts27 Oct 2009Allowed

Chintamani Sahu Vs State of Orissa

Orissa High Court · (2010) CLT 328 (Suppl Crl) : (2009) 44 OCR 853 : (2010) OLR 328 (Suppl Crl) : (2009) 2 OLR 959 : (2011) 6 RCR(Criminal) 1606

Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 302

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High Courts23 Oct 2009

Mataka @ Pradhan Majhi Vs State of Orissa

Orissa High Court · (2010) CLT 724 (Suppl Crl) : (2010) 1 OLR 440 Supp : (2010) OLR 724 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts23 Oct 2009Dismissed

Kuna @ Ganeswar Majhi Vs State of Orissa

Orissa High Court · (2010) CLT 805 (Suppl Crl) : (2010) 1 OLR 570 Supp : (2010) OLR 805 (Suppl Crl)

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts23 Oct 2009

Biranchi Kumar Parida Vs State of Orissa

Orissa High Court · (2009) 2 OLR 977

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319

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High Courts22 Oct 2009

Pradipta Kumar Sahani Vs State of Orissa and Others

Orissa High Court · (2010) 109 CLT 155 : (2010) 125 FLR 911 : (2010) OLR 813 Supp

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High Courts22 Oct 2009Allowed

Zenith Mining Pvt. Ltd. Vs Collector and Others

Orissa High Court · (2010) 109 CLT 173 : (2010) 1 OLR 809 Supp

Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 8, 8(2)

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High Courts22 Oct 2009

Lakshya India Vs State of Orissa and Others

Orissa High Court · (2009) 10 OHC CK 0010

Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(3), 457

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High Courts21 Oct 2009

Gandharba Behera Vs State of Orissa and Others

Orissa High Court · (2010) 109 CLT 213 : (2010) 1 OLR 792 Supp

Constitution of India, 1950 — Article 14

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High Courts21 Oct 2009Dismissed

Oriental Insurance Company Ltd. Vs Dulal Mandal and Others

Orissa High Court · (2010) 109 CLT 168 : (2010) 1 OLR 799 Supp

Motor Vehicles Act, 1939 — Section 110A, 110C(2A), 96(2)Motor Vehicles Act, 1988 — Section 149(7)

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High Courts21 Oct 2009Allowed

Ranjan Acharya ' Ranjan Kumar Acharya Vs Arjun Rout and Another

Orissa High Court · AIR 2010 Ori 76 : (2010) 109 CLT 158 : (2010) 1 OLR 493

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Registration of Births and Deaths Act, 1969 — Section 15

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High Courts21 Oct 2009

Rabindra Bhoi Vs Chief Executive Officer, Central Electricity Supply Utility and Another

Orissa High Court · (2010) 109 CLT 163 : (2010) 1 OLR 804 Supp

Electricity (Supply) Act, 1948 — Section 29Telegraph Act, 1885 — Section 10, 16(3)

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High Courts20 Oct 2009

State of Orissa Vs Arjun Chetty and Others

Orissa High Court · (2010) CLT 733 (Suppl Crl) : (2010) 1 OLR 428 Supp : (2010) OLR 733 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 302, 323, 34

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High Courts20 Oct 2009Dismissed

State of Orissa Vs Madan Bidika and Others

Orissa High Court · (2010) CLT 751 (Suppl Crl) : (2010) 1 OLR 422 Supp : (2010) OLR 751 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 235Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 506

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High Courts20 Oct 2009Allowed

Ram Kumar Jain Vs Ramakanta Goud and Others

Orissa High Court · AIR 2010 Ori 37 : (2010) 109 CLT 591 : (2010) 1 OLR 447

Orissa Municipal Act, 1950 — Section 18, 21

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High Courts20 Oct 2009

Masi Santa Vs State of Orissa

Orissa High Court · (2010) CLT 549 (Suppl Crl) : (2010) 1 OLR 426 Supp : (2010) OLR 549 (Suppl Crl)

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts19 Oct 2009Dismissed

Tunia @ Hemanta Kumar Sahu Vs State of Orissa

Orissa High Court · (2009) 2 ILR (Ori) 776 : (2010) 1 OLR 411 Supp

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304

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High Courts19 Oct 2009Dismissed

State of Orissa Vs Dolamani @ Mangan Mehera and Others

Orissa High Court · (2010) 1 OLR 407 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 235Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325

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High Courts16 Oct 2009Allowed

B.S. Saxena Vs Arunima Kumari and Others

Orissa High Court · (2010) 109 CLT 177 : (2010) 1 OLR 503

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(c)

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