COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 701 of 1,624

High Courts27 Apr 2010Dismissed

Chandra Sekhar Prasad Sharma Vs The Revenue Divisional Commissioner and Another

Orissa High Court · (2010) 110 CLT 253

Constitution of India, 1950 — Article 226, 32Orissa Government Land Settlement Rules, 1983 — Rule 8(1)Orissa Prevention of Land Encroachment Act, 1972 — Section 8A

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High Courts27 Apr 2010Dismissed

Smt. Anupama Samal Vs Kunja Bihari Parida and Others

Orissa High Court · (2010) 110 CLT 471

Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Election Rules, 1965 — Rule 47

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High Courts26 Apr 2010Dismissed

Asraf Ali Khan and Others Vs Mastan Dargha and Others

Orissa High Court · (2010) 110 CLT 265

Limitation Act, 1908 — Article 134A, 134C, 96Wakf (Amendment) Act, 1984 — Section 1, 1(3), 2Waqf (Amendment) Act, 1995 — Section 107, 31, 40, 40(1), 40(2)

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High Courts26 Apr 2010

Dusmanta Kishore Swain Vs Cuttack Development Authority and Others

Orissa High Court · (2010) 110 CLT 260

Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 15

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High Courts23 Apr 2010Allowed

Miss Sachala Panda Vs Collector and Others

Orissa High Court · (2010) 2 OLR 117

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High Courts22 Apr 2010Allowed

Ferro Alloys Corporation Ltd. and Another Vs State of Orissa and Others

Orissa High Court · (2010) 1 ILR (Ori) 83 : (2010) 1 OLR 313 Supp

Constitution of India, 1950 — Article 226

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High Courts22 Apr 2010Allowed

Agricultural Scientist Recruitment Board and Another Vs Sri Akshya Kumar Mishra

Orissa High Court · (2010) 110 CLT 356 : (2010) 1 OLR 1110 Supp

Administrative Tribunals Act, 1985 — Section 21

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High Courts21 Apr 2010Allowed

Benu Kumar Ghose Vs Harekrushna Mahasuara

Orissa High Court · (2010) 4 Crimes 66 : (2010) 2 OLR 220 : (2011) 8 RCR(Criminal) 3039

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 483Penal Code, 1860 (IPC) — Section 406, 420, 506

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High Courts21 Apr 2010Dismissed

Sri Achyuta Charan Panda Vs The Managing Director, Paradeep Phosphates Ltd.

Orissa High Court · (2010) 110 CLT 7 : (2010) 2 ILR (Ori) 798 : (2011) 4 LLJ 39 : (2011) LLR 472

Industrial Disputes Act, 1947 — Section 33, 33A, 9A

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High Courts20 Apr 2010

Sri Parsuram Behera Vs President, Board of Secondary Education and Others

Orissa High Court · (2010) 109 CLT 673

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High Courts20 Apr 2010

Nalinee Kumar Sahu Vs Government of Orissa and others

Orissa High Court · (2011) 1 OLR 542 Supp

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High Courts20 Apr 2010Dismissed

Ganeswar Patra Vs State of Orissa

Orissa High Court · (2010) 1 ILR (Ori) 124

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts19 Apr 2010

Sri Ranjan Kumar Panda Vs Union of India (UOI) and Others

Orissa High Court · (2010) 110 CLT 278

Penal Code, 1860 (IPC) — Section 325

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High Courts16 Apr 2010

Managing Committee of Hasanpur Urdu High School Vs State of Orissa and others

Orissa High Court · (2010) 04 OHC CK 0059

Constitution of India, 1950 — Article 30, 30(1)Orissa Education (Amendment) Act, 1989 — Section 2, 7(2)Orissa Education (Management of Private Unaided Schools Management) Rules, 1991 — Rule 26

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High Courts16 Apr 2010Allowed

Zydus Pharmaceuticals Ltd. Vs B. Raja Ram Patra

Orissa High Court · (2010) 1 OLR 960

Civil Procedure Code, 1908 (CPC) — Section 21

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High Courts16 Apr 2010Allowed

Kartika Kisan and Others Vs State of Orissa and Others

Orissa High Court · (2010) 111 CLT 188 : (2010) 1 OLR 947

Constitution of India, 1950 — Article 226

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High Courts16 Apr 2010Allowed

Ramakanta Sharma Vs Union of India (UOI) and Others

Orissa High Court · (2010) 110 CLT 85 : (2011) 128 FLR 385

Central Industrial Security Force Act, 1968 — Section 9(3)Central Industrial Security Force Rules, 1969 — Rule 22(A), 34Constitution of India, 1950 — Article 227

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High Courts16 Apr 2010

Orissa Lift Irrigation Corporation Amin Sangha Vs State of Orissa and Others

Orissa High Court · (2010) 110 CLT 281

Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 25(N)

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High Courts16 Apr 2010Dismissed

Anirudha Sahoo Vs Commissioner, State Transport Authority and Others

Orissa High Court · (2010) 110 CLT 92

Constitution of India, 1950 — Article 12, 226, 227

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High Courts16 Apr 2010Allowed

Ghanashyam Muduli and Others Vs Orissa Public Service Commission and Others

Orissa High Court · (2010) 110 CLT 98

Constitution of India, 1950 — Article 16, 16(4), 233, 234, 235Orissa Reservation of Posts and Services (for Socially and Educationally Backward Classes) Act, 2008 — Section 16(4), 3, 6Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007 — Rule 18(1), 47

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