COURT ARCHIVE

Orissa High Court judgments

32,463 judgments · page 678 of 1,624

High Courts14 Dec 2010Dismissed

Executive Engineer, CDD-II, CESU, CTC. Vs Grievance Redressal Forum and Another

Orissa High Court · (2010) 12 OHC CK 0044

Electricity Act, 2003 — Section 64Finance Act, 2008 — Section 65(19)Orissa Electricity Regulatory Commission (Conduct of Business) Regulations, 2004 — Regulation 53

Read judgment

High Courts14 Dec 2010

Mandakini Jena and Another Vs State of Orissa

Orissa High Court · (2011) 1 OLR 394

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 482

Read judgment

High Courts13 Dec 2010Allowed

Chakamana Naik Vs Collector, Kalahandi and Others

Orissa High Court · (2011) 111 CLT 718 : (2011) 1 OLR 893

Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 35Orissa Grama Panchayat Act, 1964 — Section 25(1)

Read judgment

High Courts13 Dec 2010Allowed

Padmini Lenka Vs Central Institute of Hindi and Others

Orissa High Court · (2011) 111 CLT 722 : (2011) 1 OLR 212 Supp

Read judgment

High Courts13 Dec 2010Dismissed

Siman Ganta Vs State of Orissa

Orissa High Court · (2011) CriLJ 1173 : (2011) 1 OLR 405 Supp

Evidence Act, 1872 — Section 134, 27 , 28Penal Code, 1860 (IPC) — Section 302, 376

Read judgment

High Courts10 Dec 2010

Srimati Basanti Mani Singh Vs State of Orissa and Others

Orissa High Court · (2011) 112 CLT 129 : (2011) 1 OLR 938 : (2011) 112 PLJR 129

Read judgment

High Courts10 Dec 2010Allowed

Anjali Pradhan Vs Sub-Collector and Others

Orissa High Court · (2011) 111 CLT 632 : (2011) 1 ILR (Ori) 273 : (2011) 1 OLR 977 Supp

Read judgment

High Courts10 Dec 2010Dismissed

Shiba ' Purna Sahoo and ' Purna Chandra Sahoo Vs Smt. Nishamani Sahoo and two others

Orissa High Court · (2010) 12 OHC CK 0003

Civil Procedure Code, 1908 (CPC) — Section 11

Read judgment

High Courts10 Dec 2010Dismissed

Oriental Insurance Co. Ltd. Vs Purnami Naik and Others

Orissa High Court · (2011) 1 ILR (Ori) 144

Motor Vehicles Act, 1988 — Section 122, 147

Read judgment

High Courts09 Dec 2010Allowed

Satyananda Rath Vs Nityananda Rath

Orissa High Court · (2011) 112 CLT 64

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 10(3)

Read judgment

High Courts09 Dec 2010Dismissed

Naliniprava Lenka Vs The Collector and Others

Orissa High Court · (2011) 111 CLT 635 : (2011) 1 OLR 210

Read judgment

High Courts08 Dec 2010Dismissed

D.M., New India Assurance Co. Ltd. CTC. Vs Batulan Bibi and Another

Orissa High Court · (2011) 111 CLT 726 : (2011) 1 OLR 972 Supp

Motor Vehicles Act, 1988 — Section 163A

Read judgment

High Courts08 Dec 2010

Puran Pandey Vs State of Orissa

Orissa High Court · (2010) 12 OHC CK 0022

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394, 397

Read judgment

High Courts07 Dec 2010Dismissed

Bimala Parija and Others Vs State of Orissa and Others

Orissa High Court · (2011) 111 CLT 387 : (2011) 1 OLR 107

Bihar and Orissa Excise Act, 1915 — Section 22(1)Orissa Excise (Exclusive Privilege) Foreign Liquor Rules, 1989 — Rule 3, 3(5)Orissa Excise Rules, 1965 — Rule 32, 34, 34(1)

Read judgment

High Courts07 Dec 2010Dismissed