High Courts29 Jul 2011Dismissed
New India Assurance Co. Ltd. Vs Smt. Tulsi Rout and Others
Orissa High Court · AIR 2012 Ori 1 : (2012) 3 TAC 571
Motor Vehicles Act, 1988 — Section 147, 149(2), 166
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 662 of 1,624
High Courts29 Jul 2011Dismissed
State of Orissa Vs Dr. Biswanth Hota
Orissa High Court · (2011) 07 OHC CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 154Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts29 Jul 2011Dismissed
Jayakrushna Senapati Vs State of Orissa
Orissa High Court · (2011) 07 OHC CK 0001
Penal Code, 1860 (IPC) — Section 302, 84
High Courts28 Jul 2011Allowed
Sri Pratap Kumar Nayak Vs State of Orissa and Others
Orissa High Court · (2013) ACJ 1464 : AIR 2012 Ori 53 : (2011) 2 OLR 1065
Constitution of India, 1950 — Article 221, 226, 32, 39, 41
High Courts28 Jul 2011
Dr. Madhusudan Baliarsingh Vs Sasmita Baliarsingh
Orissa High Court · (2011) 112 CLT 532
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, 151Family Courts Act, 1984 — Section 7 , 7(1), 8Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 Jul 2011Dismissed
Dillip Kumar Samantray and Others Vs State of Orissa and Others
Orissa High Court · (2011) 2 ILR (Ori) 95
High Courts26 Jul 2011Dismissed
Kumar Chandra Mishra and Others Vs Rajkishore Mohanty and Others
Orissa High Court · (2011) 2 ILR (Ori) 260 : (2011) 2 OLR 963
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts26 Jul 2011Dismissed
Saraswati Mallik Vs State of Orissa and Others
Orissa High Court · (2011) 2 ILR (Ori) 229
Orissa Panchayat Samiti Act, 1959 — Section 16(1), 18(2), 46B, 46B(2)
High Courts26 Jul 2011Dismissed
Rabindranath Samal Vs Member Co-Operative Tribunal and Others
Orissa High Court · (2011) 2 ILR (Ori) 139
High Courts26 Jul 2011Dismissed
Pravakar Behera Vs Bibekananda Rout and Others
Orissa High Court · (2012) 1 ILR (Ori) 150
Orissa Grama Panchayat Act, 1964 — Section 11, 25, 39, 39(1)Orissa Grama Panchayat Rules, 1968 — Rule 29Representation of the People Act, 1951 — Section 33(2), 36
High Courts26 Jul 2011Dismissed
Kaurab Chandra Pradhan Vs State of Orissa and Others
Orissa High Court · (2012) 1 ILR (Ori) 179
Administrative Tribunals Act, 1985 — Section 14, 15, 3Constitution of India, 1950 — Article 243, 309, 310, 310(2), 311
High Courts25 Jul 2011Allowed
State Pollution Control Board, Orissa, Bhubaneswar Vs State of Orissa and two others
Orissa High Court · (2011) 2 OLR 553
Bio Medical Waste (Management and Handling) Rules, 1998 — Rule 10, 5, 6, 8Criminal Procedure Code, 1973 (CrPC) — Section 482Environment (Protection) Act, 1986 — Section 15, 19, 25, 6, 8
High Courts22 Jul 2011
Sanjay Kumar Das Mohapatra Vs State of Orissa and others
Orissa High Court · (2011) 2 OLR 513
Constitution of India, 1950 — Article 14, 141, 15, 16, 16(4A)
High Courts22 Jul 2011Allowed
Smt. Bhabani Mandaland and Others Vs Ranjan Kumar Chandgotia and Another
Orissa High Court · (2011) 07 OHC CK 0026
Motor Vehicles Act, 1988 — Section 171, 173Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts22 Jul 2011Dismissed
National Insurance Company Ltd. Vs Babita Barik and Others
Orissa High Court · (2011) 2 OLR 558
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2011Allowed
Debananda Das Vs State of Orissa
Orissa High Court · (2011) 2 OLR 603
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts22 Jul 2011
B. Engineers and Builders Ltd. Vs The Assistant Commissioner of Income Tax and Another
Orissa High Court · (2011) 243 CTR 252
Constitution of India, 1950 — Article 19(1)Income Tax Act, 1961 — Section 132A, 139, 142(1), 143(1), 143(3)
High Courts19 Jul 2011Allowed
Bana Naik and Another Vs Dinamani Behera
Orissa High Court · (2012) 113 CLT 370 : (2011) 2 OLR 987
High Courts19 Jul 2011Dismissed
Vedanta Aluminium Limited Vs Union of India (UOI) and Another
Orissa High Court · (2011) 07 OHC CK 0033
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31, 31AConstitution of India, 1950 — Article 14, 19(1)Environment (Protection) Act, 1986 — Section 3, 3(3), 5
High Courts19 Jul 2011Allowed
Bharti Jyotindra Shah and Others Vs Bombay Stock Exchange Ltd. and Others
Orissa High Court · (2011) 07 OHC CK 0031
Companies Act, 1956 — Section 100, 101, 101(2), 101(3), 103