High Courts19 Apr 2012
Bikash Chandra Badu Vs Surabala Bohidar
Orissa High Court · (2012) 114 CLT 362
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 649 of 1,624
High Courts18 Apr 2012
Tapas Kumar Sahu and Others Vs Union of India and Others
Orissa High Court · (2013) 115 CLT 402
High Courts18 Apr 2012Dismissed
Essel Mining and Industries Ltd. Vs Pravakar Mahakud and another
Orissa High Court · (2012) 134 FLR 533 : (2012) 4 LLJ 792 : (2012) LLR 964
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Apr 2012
M/s. Ores Enterprisers (P) Ltd. Vs Orissa Mining Corporation Ltd.
Orissa High Court · (2012) 114 CLT 961
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 151Constitution of India, 1950 — Article 226, 227
High Courts17 Apr 2012
Smt. Padmabati Behera and Others Vs Ramesh Chandra Behera and Others
Orissa High Court · (2013) 115 CLT 657
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 3A, Order 9 Rule 13, 2(2), 2(II)Limitation Act, 1963 — Section 5
High Courts12 Apr 2012Allowed
Debi Charan Sunani Vs State of Orissa
Orissa High Court · (2013) 115 CLT 109
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 379
High Courts12 Apr 2012Allowed
Bipin Kumar Bhanja and Lalit Bhanja Vs State of Orissa
Orissa High Court · (2013) 115 CLT 115
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Apr 2012
Shree Nrusingha Nanda Mahapatra Vs Sri Gautam Dash Mahapatra and Others
Orissa High Court · (2012) 114 CLT 803
High Courts10 Apr 2012
Nirmal Kumar Pattnaik Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 277
Orissa Government Land Settlement Act, 1962 — Section 3(2), 7A(3), 7A(3)
High Courts10 Apr 2012
Smt. Elley Pattnaik Vs State of Orissa and Others
Orissa High Court · (2012) 114 CLT 693
Orissa Government Land Settlement Act, 1962 — Section 3(2), 7A(3)
High Courts10 Apr 2012Allowed
Sri Ghanashyam Pradhan and Others Vs Sri Ram Pratap Khenria
Orissa High Court · (2013) 115 CLT 54
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6(1), 11, 151, 152, 47Constitution of India, 1950 — Article 137, 226, 227, 27, 32Government Of India Act, 1915 — Section 107
High Courts10 Apr 2012
Sukuria Naik Vs State of Orissa
Orissa High Court · (2013) 2 Crimes 161
Penal Code, 1860 (IPC) — Section 302
High Courts06 Apr 2012
National Insurance Company Ltd. Vs Binata Bhoi and Others
Orissa High Court · (2012) 4 TAC 85
Motor Vehicles Act, 1988 — Section 170(b)Penal Code, 1860 (IPC) — Section 304A, 379
High Courts04 Apr 2012
S.K. Raheman Alli and Others Vs State of Orissa
Orissa High Court · (2013) 115 CLT 123
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 362
High Courts04 Apr 2012Allowed
Satyabhama Choudhury Vs Bansidhara Choudhury and Others
Orissa High Court · (2012) 114 CLT 215
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
High Courts03 Apr 2012Allowed
Nirakar Sahoo Vs Neelachal Gramya Bank and Another
Orissa High Court · (2012) 135 FLR 284 : (2012) LLR 1001
Regional Rural Banks Act, 1976 — Section 14
High Courts03 Apr 2012Dismissed
Minati Nayak @ Behura Vs State of Orissa and Others
Orissa High Court · (2012) 134 FLR 647
Constitution of India, 1950 — Article 14, 16
High Courts30 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Ramachandra Gauda and Others
Orissa High Court · (2012) 3 TAC 748
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 170(b)
High Courts30 Mar 2012Allowed
Harihar Sanbad Vs Jaleswar Panigrahi and Another
Orissa High Court · (2012) 114 CALLT 519
Contract Act, 1872 — Section 2(g), 2(i), 46
High Courts29 Mar 2012Allowed
Minerals and Metals Trading Corporation of India Ltd. Vs Ocean Knigh Maritime Co. Ltd. and Others
Orissa High Court · (2012) 114 CLT 601
Arbitration Act, 1940 — Section 11, 12, 37, 5