High Courts26 Sept 2014Allowed
Smita Rout Vs State of Orissa
Orissa High Court · (2015) 1 OLR 297
Orissa Education Act, 1969 — Section 10-C
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 588 of 1,624
High Courts26 Sept 2014Disposed Off
Dibakar Swain Vs Cashew Development Corporation
Orissa High Court · AIR 2015 Ori 6 : (2015) 3 BC 14
Constitution of India, 1950 — Article 14, 21
High Courts26 Sept 2014Disposed Off
Narendra Kumar Ratha Vs State of Orissa
Orissa High Court · (2015) 1 OLR 197
Constitution of India, 1950 — Article 14, 16, 16(1), 16(2), 16(3)
High Courts26 Sept 2014Allowed
Vice Chairman Vs Manorama Institute of Industrial Training and Engineering
Orissa High Court · (2014) 09 OHC CK 0074
High Courts26 Sept 2014Dismissed
Narendra Kumar Jena Vs Orissa Forest Development Corporation
Orissa High Court · (2014) 09 OHC CK 0073
Constitution of India, 1950 — Article 226
High Courts26 Sept 2014
Sanatan Nahak Vs State of Odisha
Orissa High Court · (2015) 119 CLT 947 : (2015) 1 ILR 198 : (2015) 1 OLR 39
High Courts26 Sept 2014Dismissed
Balaram Barik Vs Divisional Manager
Orissa High Court · (2014) 09 OHC CK 0053
Easements Act, 1882 — Section 52
High Courts26 Sept 2014Disposed Off
Biswabash Behuria Vs Chairman,Coal India Ltd.
Orissa High Court · (2014) 09 OHC CK 0052
High Courts26 Sept 2014Disposed Off
Binan Kumar Mohanty Vs Water and Land Management Institute Nikhil Kumar Panda Vs State of Orissa
Orissa High Court · (2015) 1 OLR 347
Constitution of India, 1950 — Article 21, 298
High Courts26 Sept 2014
Unit Construction Company Pvt. Ltd. Vs The Commissioner of Commercial Taxes
Orissa High Court · (2015) 119 CLT 1024 : (2015) 2 ILR 479 : (2015) 77 VST 92
Constitution of India, 1950 — Article 265Orissa Value Added Tax Act, 2004 — Section 42, 5(2), 57, 59, 60
High Courts26 Sept 2014
Alekh Sahoo Vs Sudhansu Mohan Mishra
Orissa High Court · (2014) 118 CLT 1140 : (2015) 1 ILR 937 : (2015) 1 OLR 65
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Constitution of India, 1950 — Article 227
High Courts26 Sept 2014
Executive Engineer, Rourkela Electrical Division Vs Grievance Redressal Forum and Others
Orissa High Court · (2014) 2 ILR 1202
Electricity Act, 2003 — Section 110, 45
High Courts26 Sept 2014
S. Sampath Vs Manoja Kumar Sahoo
Orissa High Court · (2015) 119 CLT 5
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 19, 20, 20(c)Constitution of India, 1950 — Article 227
High Courts26 Sept 2014Dismissed
Rahas Das Vs Chairman,Paradip Port Trust
Orissa High Court · (2014) 09 OHC CK 0013
High Courts26 Sept 2014
State of Odisha and Others Vs Pratima Kanungo and Others
Orissa High Court · (2015) 5 ARBLR 93 : (2015) 119 CLT 688 : (2014) 2 ILR 1187
Arbitration Act, 1940 — Section 20, 5Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 31(7)(a), 34, 34(2)
High Courts26 Sept 2014
Joginder Kaur Vs Teresa Dungdung
Orissa High Court · (2015) 119 CLT 32
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts25 Sept 2014
Suvendu Sekhar Mohapatra Vs Smrutirekha Mohapatra
Orissa High Court · (2015) 119 CLT 772 : (2016) 1 DMC 614 : (2014) 2 OLR 1024 Suppl. : (2014) 2 OLR 1024
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 10, 13Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts25 Sept 2014Dismissed
Rabikanta Singh Vs Satya Prakash Mahana Satya Prakash Mahana Vs Rabikanta Singh
Orissa High Court · (2014) 118 CLT 1162 : (2014) 2 OLR 1062
Contract Act, 1872 — Section 201, 208
High Courts25 Sept 2014Dismissed
Abhiram Rohidas Vs State of Orissa
Orissa High Court · (2015) 119 CLT 9 : (2014) 2 ILR 907 : (2014) 2 OLR 1029 Suppl. : (2014) 2 OLR 1029
Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 293(3), 293(4), 311Evidence Act, 1872 — Section 165, 27Penal Code, 1860 (IPC) — Section 302, 34, 382, 384, 398
High Courts25 Sept 2014
Delhi Foot Wear Vs Sales Tax Officer
Orissa High Court · (2015) 2 ILR (Ori) 1108 : (2015) 1 OLR 192 : (2015) 77 VST 146
Orissa Value Added Tax Act, 2004 — Section 39, 40, 41, 42, 42(2)