COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 531 of 1,624

High Courts21 Jun 2016Dismissed

State of Orissa Vs Birendra Nath Sethi

Orissa High Court · (2016) 122 CutLT 911

Constitution of India, 1950 - Article 226Orissa Finance Service Rules, 1979 - Rule 6Orissa Subordinate Finance (Commercial Tax Branch) Rules, 1988 - Rule 15(2)

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High Courts21 Jun 2016Allowed

Sukanti Kar Vs Sri Gajendra Mishra

Orissa High Court · (2016) 122 CutLT 705

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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High Courts21 Jun 2016Disposed off

Lakshman Kumar Singh Vs The District and Sessions Judge

Orissa High Court · (2017) 123 CutLT 312

Constitution of India, 1950 - Article 14, Article 16Orissa District and Subordinate Courts Non-Judicial Staff Services (Method of Recruitment and Conditions of Service) Rules, 2008 - Rule 6, Rule 7

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High Courts21 Jun 2016Disposed Off

Soumya Ranjan Prusty Vs Odisha Public Service Commission

Orissa High Court · (2017) 123 CutLT 453

Constitution of India, 1950 - Article 14, Article 16

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High Courts20 Jun 2016Dismissed

Amruti Pradhan Vs State of Orissa

Orissa High Court · (2016) 6 FLT 576 : (2016) 2 ILRCuttack 245

Odisha Wildlife (Protection) Rules, 1979 — Rule 45AA, 45DD

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High Courts20 Jun 2016Dismissed

Amarendra Routray Vs Sarat Ch. Mohanty

Orissa High Court · (2016) sup2 CutLTCriminal 575 : (2016) 2 ILRCuttack 401

Criminal Procedure Code, 1973 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 268

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High Courts20 Jun 2016Dismissed

Gagan Jani Vs State of Orissa

Orissa High Court · (2016) sup2 CutLTCriminal 357

Penal Code, 1860 (IPC) - Section 203

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High Courts20 Jun 2016Allowed

Sanatan Acharya Vs Tahasildar, Panposh

Orissa High Court · (2017) 123 CutLT 537

Orissa Survey and Settlement Act, 1958 - Section 15(b)

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High Courts10 Jun 2016Allowed

Prasadi Sahu Vs State of Orissa

Orissa High Court · (2016) 2 ILRCuttack 110

Penal Code, 1860 (IPC) — Section 304B

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High Courts09 Jun 2016Allowed

Trinath Sethi Vs State of Orissa

Orissa High Court · (2017) sup1 CutLTCriminal 8

Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302

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High Courts06 Jun 2016Dismissed

State of Orissa Vs Panduru Tandi

Orissa High Court · (2016) sup2 CutLTCriminal 385

Criminal Procedure Code, 1973 (CrPC) - Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i)

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High Courts03 Jun 2016Dismissed

Bhakta Kisan Vs State of Orissa

Orissa High Court · (2016) 165 AIC 285 : (2016) 122 CutLT 749 : (2016) 2 ILRCuttack 397

Penal Code, 1860 (IPC) — Section 376(2)(9)

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High Courts03 Jun 2016Dismissed

Swetanga Pattanaik Vs State of Orissa

Orissa High Court · (2016) 4 Crimes 266 : (2016) sup2 CutLTCriminal 507

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468, 471

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High Courts03 Jun 2016Dismissed

Motu @ Manoj Kumar Purty Vs State of Orissa

Orissa High Court · (2016) 164 AIC 894

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High Courts03 Jun 2016Partly Allowed

Narasingha Pujari Vs State of Orissa

Orissa High Court · (2016) 164 AIC 896

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High Courts03 Jun 2016Dismissed

Mina Sahoo Vs State of Orissa

Orissa High Court · (2016) sup2 CutLTCriminal 522

Criminal Procedure Code, 1973 (CrPC) - Section 439

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High Courts20 May 2016Dismissed

Rabindranath @ Rabindranath Jena Vs Bijaya Kumar Bhuyan

Orissa High Court · (2016) 2 ILRCuttack 283

Orissa Grama Panchayat Act, 1964 — Section 31

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High Courts20 May 2016Dismissed

State of Orissa Vs Nanda Kishore Poddar

Orissa High Court · (2016) AIRCC 2807 : (2016) 122 CutLT 563

Orissa Government Land Settlement Act, 1962 — Section 7B

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High Courts19 May 2016Disposed Off

M/s. Hindalco Industries Ltd. Vs The Dy. Commissioner of Sales Tax, Sambalpur-II Circle

Orissa High Court · (2016) 2 ILRCuttack 304

Orissa Value Added Tax Act, 2004 — Section 60, 60(1)

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High Courts19 May 2016Allowed

Sailabala Choudhury Vs State of Orissa

Orissa High Court · (2016) sup2 CutLTCriminal 312

Orissa Special Courts Act, 2006 - Section 17

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