High Courts30 Jan 2017Dismissed
Kanduri Charan Muduli Vs Banambar Bhoi & others
Orissa High Court · (2017) 01 OHC CK 0029
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 515 of 1,624
High Courts27 Jan 2017Dismissed
Jayakrushna Majhi Vs Pramila Mallik
Orissa High Court · (2017) 171 AIC 885 : (2017) AIRCC 984
Hindu Adoptions and Maintenance Act, 1956 - Section 11Specific Relief Act, 1963 - Section 34
High Courts27 Jan 2017Allowed
Sudhansu Sekhar Tripathy Vs State of Orissa
Orissa High Court · (2017) 171 AIC 871 : (2017) AIRCC 1081 : (2017) 1 ILRCuttack 296
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17
High Courts27 Jan 2017Dismissed
Sri Dibakar Patnayak Vs State of Orissa
Orissa High Court · (2017) 171 AIC 866
High Courts27 Jan 2017Allowed
Ram Chandra Sahoo Vs Biswa Mohan Maharatha
Orissa High Court · (2017) 171 AIC 863
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts27 Jan 2017Dismissed
Sadananda Dharua Vs Debadi Bhue
Orissa High Court · (2017) 171 AIC 856
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Jan 2017Allowed
Dolagobinda Rath and another Vs Loknath Mishra
Orissa High Court · (2017) 01 OHC CK 0023
Code of Civil Procedure, 1908, Order 26Rule 9
High Courts27 Jan 2017Dismissed
Bhramarbar Pradhan Vs Kamala Bewa and another
Orissa High Court · (2017) 01 OHC CK 0022
Code of Civil Procedure, 1908, Section 100 -Central Provinces Land Revenue Act, 1917, Section 65A
High Courts27 Jan 2017
V. Shyamasundar Rao Vs Berhampur Muncipal Council
Orissa High Court · (2017) 01 OHC CK 0021
Orissa Municipal Act, 1950, Section 147(2)
High Courts25 Jan 2017Allowed
Dharanidhar Lenka (Dead) Abanti Lenka Vs Gajendranath Lenka (Dead) Annapurna Lenka
Orissa High Court · (2017) AIR(Orissa) 50 : (2017) 1 OJR 428
Registration Act, 1908 - Section 17(2)Transfer of Property Act, 1882 - Section 5
High Courts25 Jan 2017Dismissed
Purna Chandra Samal Vs State of Orissa
Orissa High Court · (2017) CriLJ 1676 : (2017) 66 OrissaCriR 646
Criminal Procedure Code, 1973 (CrPC) - Section 391
High Courts25 Jan 2017Dismissed
Khedu Chandra Behera Vs Draupadi Behera
Orissa High Court · (2017) 171 AIC 873
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1
High Courts25 Jan 2017Allowed
Bapuni Vs State of Orissa
Orissa High Court · (2017) 171 AIC 875 : (2017) sup1 CutLTCriminal 742 : (2017) 66 OrissaCriR 651
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7(1)
High Courts25 Jan 2017
Biswanath Chatterjee Vs Smt.Rajashree Das Mohapatra and another
Orissa High Court · (2017) 01 OHC CK 0020
Constitution of India, Article 227 - Power of superintendence over all courts by the High Court
High Courts25 Jan 2017Dismissed
State of Odisha Vs Government of India and another
Orissa High Court · (2017) 01 OHC CK 0019
Mines and Minerals (Regulation and Development) Act, 1957, Section 30, Section 23(c) - Power of revision of Central Government - Offences by companiesMineral Concession Rule
High Courts25 Jan 2017Disposed Off
State of Orissa Vs Managing Committee of Bharati High School
Orissa High Court · (2017) AIR(Orissa) 92
Orissa Education Act, 1969 - Section 7C
High Courts24 Jan 2017Dismissed
Manoj Kumar Bohidar Vs State of Orissa
Orissa High Court · (2017) 171 AIC 860 : (2017) CriLJ 1612 : (2017) sup1 CutLTCriminal 496 : (2017) 66 OrissaCriR 608
Criminal Procedure Code, 1973 (CrPC) - Section 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)
High Courts20 Jan 2017Allowed
State of Orissa Vs Abu Bakkar Habib
Orissa High Court · (2017) 171 AIC 877 : (2017) AIR(Orissa) 36 : (2017) 1 OJR 472
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Article 65
High Courts20 Jan 2017Dismissed
Ramesh Chandra Satpathy Vs State of Orissa
Orissa High Court · (2017) AIRCC 1077
Limitation Act, 1963 - Article 65
High Courts20 Jan 2017Disposed Off
Sri Hiranmaya Das Vs State of Orissa
Orissa High Court · (2017) CriLJ 1782
Criminal Procedure Code, 1973 (CrPC) - Section 457Mines And Minerals (Development And Regulation) Act, 1957 - Section 15, Section 21(4)Orissa Minerals (Prevention of Theft, Smuggling and Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007 - Rule 12(1), Rule 12(2)