COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 511 of 1,624

High Courts17 Mar 2017Dismissed

Purna Chandra Biswal Vs Kiran Kumari Brahma

Orissa High Court · (2017) 03 OHC CK 0048

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 8Rule 6(c),

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High Courts17 Mar 2017

In the matter of an application under Article 227 of the Constitution of India.V. Madhavi Vs Jammula Chandrasekhar & another

Orissa High Court · (2017) 03 OHC CK 0047

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 47 - Questions to be determined by

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High Courts17 Mar 2017Dismissed

Chaitana Majhi Vs Phulamoni Soren

Orissa High Court · (2017) 03 OHC CK 0046

Code of Criminal Procedure, 1973, Section 145 - Procedure where dispute concerning land or water is likely to cause breach of peace

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High Courts17 Mar 2017Dismissed

K. Damayanti Senapati Vs Union of India & others

Orissa High Court · (2017) 03 OHC CK 0045

Code of Civil Procedure, 1908, Section 80 - Notice

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High Courts17 Mar 2017

Janaki Das Vs Sidheswar Das and others

Orissa High Court · (2017) 03 OHC CK 0044

Code of Civil Procedure, 1908, Order 1Rule 10 -Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972, Section 35,

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High Courts16 Mar 2017Dismissed

Chintamani Rout Vs Collector, Kalahandi & another

Orissa High Court · (2017) 03 OHC CK 0043

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High Courts15 Mar 2017

Srikanta Tripathy Vs Dasarathi Tripathy and others

Orissa High Court · (2017) 03 OHC CK 0042

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High Courts15 Mar 2017

Gyan Prakash Agarwal & Another Vs State of Orissa & Others

Orissa High Court · (2017) 03 OHC CK 0013

Code of Criminal Procedure, 1973, Section 407, Section 323, Section 408, Section 407(1)(c)(3) - Power of High Court to transfer cases and appeals - Pr

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High Courts15 Mar 2017Allowed

Nagarjuna Construction Company Ltd. Vs Bhubaneswar Development Authority, & Ors.

Orissa High Court · (2017) 03 OHC CK 0012

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High Courts15 Mar 2017Dismissed

Chandrasekhar Sethy (since dead) through L.Rs. Vs State of Orissa & another

Orissa High Court · (2017) 03 OHC CK 0011

Orissa Survey and Settlement Act, 1958, Section 11

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High Courts15 Mar 2017

Saraswati Nayak and others Vs Susen Nayak and another

Orissa High Court · (2017) 03 OHC CK 0009

Code of Civil Procedure, 1908, Order 16Rule 6

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High Courts15 Mar 2017

Bhramar @ Bhramarbar Pradhan Vs Raj Kishore Sahoo and others

Orissa High Court · (2017) 03 OHC CK 0008

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 10, Section 9,

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High Courts10 Mar 2017Dismissed

Sukeshi Pani Vs Bank of India

Orissa High Court · (2017) AIR(Orissa) 69

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), Section 38Security Interest (Enforcement) Rules, 2002 - Rule 2(a)

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High Courts10 Mar 2017Allowed