High Courts05 Dec 2017
Satyanarayan Jena and others Vs Sri Asit Tripathy, IAS
Orissa High Court · (2017) 12 OHC CK 0051
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 500 of 1,624
High Courts04 Dec 2017Dismissed
Chandra Kishore Mohanty Vs State of Orissa & Anr.
Orissa High Court · (2017) 12 OHC CK 0050
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 34,
High Courts04 Dec 2017
R. Suryanarayan Patnaik Vs State of Orissa and another
Orissa High Court · (2017) 12 OHC CK 0049
Orissa Prevention of Land Encroachment Act, 1972, Section 16
High Courts04 Dec 2017
Kelu Charan Behera Vs Odisha Co-operative Housing Corporation Ltd.
Orissa High Court · (2017) 12 OHC CK 0048
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High Court
High Courts04 Dec 2017
Tuni Gouda Vs State of Odisha & others
Orissa High Court · (2017) 12 OHC CK 0047
High Courts01 Dec 2017
Rasananda Samal Vs Commissioner Consolidation, Orissa, Cuttack and others
Orissa High Court · (2017) 12 OHC CK 0006
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972, Section 37(1)
High Courts01 Dec 2017
Madan Mohapatra (deleted) and others Vs Rama Chandra Das and others
Orissa High Court · (2017) 12 OHC CK 0005
Orissa Estates Abolition Act, 1951, Section 8A
High Courts01 Dec 2017
Madhusudan Tripathy Vs Nityananda Kharsel and another
Orissa High Court · (2017) 12 OHC CK 0004
High Courts01 Dec 2017
Prasanta Kumar Lenka Vs State of Orissa and others
Orissa High Court · (2017) 12 OHC CK 0003
Orissa Government Land Settlement Act, 1962, Section 3, Section 7
High Courts01 Dec 2017
Janmejaya Nayak Vs Union of India and orthers
Orissa High Court · (2017) 12 OHC CK 0002
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtIndian Penal Code
High Courts01 Dec 2017Dismissed
Gouranga Prasad Jena Vs Jaladhara Chakra and others
Orissa High Court · (2017) 12 OHC CK 0001
High Courts20 Nov 2017Allowed
Kopuli Jutia, & Ors. Vs Dibakar Das
Orissa High Court · (2017) 11 OHC CK 0003
High Courts20 Nov 2017Dismissed
Smt.Ranu Sen, & Ors. Vs State of Orissa, & Ors.
Orissa High Court · (2017) 11 OHC CK 0002
Code of Civil Procedure, 1908, Order 7Rule 3 -Registration Act, 1908, Section 17, Section 49 - Documents of which registration is compul
High Courts13 Nov 2017
Mitra Bhanu Rout Vs Gramya Bank and others
Orissa High Court · (2017) 11 OHC CK 0001
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts23 Oct 2017
Kangali Charan Sahoo, & Ors. Vs Purna Chandra Sahu, & Ors.
Orissa High Court · (2017) 10 OHC CK 0005
High Courts23 Oct 2017Dismissed
Chitra Deo, & Ors. Vs Orissa Gujarati Samaj, & Ors.
Orissa High Court · (2017) 10 OHC CK 0004
Evidence Act, 1872, Section 79 - Presumption as to genuineness of certified copies
High Courts23 Oct 2017Allowed
Mahendra Kumar Mohapatra, & Ors. Vs Ganesh Chandra Mohapatra (dead) through L.Rs., & Ors.
Orissa High Court · (2017) 10 OHC CK 0003
Orissa Prevention of Land Encroachment Act, 1972, Section 16, Section 7, Section 8A
High Courts13 Oct 2017
Nimai Charan Nayak Vs Gourahari Nayak
Orissa High Court · (2017) 10 OHC CK 0002
Code of Civil Procedure, 1908, Order 22Rule 3
High Courts10 Oct 2017Allowed
Lambodar Pujari Vs State of Orissa
Orissa High Court · (2017) 10 OHC CK 0001
Indian Penal Code, 1860, Section 471, Section 467, Section 477A, Section 34, Section 463, Section 464
High Courts09 Oct 2017
Tara Prasad Bahinipati Vs Rabi Narayan Nanda
Orissa High Court · (2017) 10 OHC CK 0008
Code of Civil Procedure, 1908, Order 7Rule 11, Order 6Rule 16 -Representation of the People Act, 1951, Section 101,