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Orissa High Court judgments

32,472 judgments · page 462 of 1,624

High Courts29 Apr 2020Allowed

Kanduri Charan Behera And Others Vs Ramesh Ch. Roul And Others

Orissa High Court · (2020) 04 OHC CK 0008

Odisha Consolidation Of Holding And Prevention Of Fragmentation Of Land Act, 1972 — Section 3, 3(1), 6, 9, 9(3), 11, 12, 13, 14, 15, 15(1), 37(2)Transfer Of Property Act, 1882 — Section 107Orissa Survey And Settlement Act, 1958 — Section 12B
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High Courts29 Apr 2020Dismissed

Jadunath Sahu Vs State Of Orissa And Others

Orissa High Court · (2020) 04 OHC CK 0004

Orissa High Court (Appointment Of Staff And Conditions Of Service) Rules, 2015 — Rule 1,13, 13(a), 13(e), 20, 21Constitution Of India, 1950 — Article 14, 16, 229
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High Courts03 Apr 2020Dismissed

Radhakrishna Vs Aditya Birla Finance Ltd

Orissa High Court · (2020) 04 OHC CK 0001

Reserve Bank Of India Act, 1934 — Section 45IB, 45(I)(c), 45(I)(e), 45(I)(j), 45(J), 45JA, 45K, 45L, 45MB, 45MBA, 45N,Hire-Purchase Act, 1972 — Section 2(c)Industrial Development Bank Of India Act, 1964 — Section 2(i) to (xviii)(c)
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