High Courts18 Feb 2021
Kaleswar Majhi And Others Vs State Of Orissa
Orissa High Court · (2021) 02 OHC CK 0022
Indian Penal Code, 1860 — Section 34, 302, 323, 341, 342, 450, 448, 449
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 454 of 1,624
High Courts18 Feb 2021Dismissed
M/s. Ashirbad Industries & Others Vs State Of Odisha & Others
Orissa High Court · (2021) 02 OHC CK 0011
Constitution Of India, 1950 — Article 226, 227
High Courts17 Feb 2021Dismissed
Bunda Munda Vs State Of Orissa
Orissa High Court · (2021) 02 OHC CK 0012
Indian Penal Code, 1860 — Section 302
High Courts12 Feb 2021Allowed
Dr. Snehalata Mallick Vs State Of Odisha And Others
Orissa High Court · (2021) 02 OHC CK 0023
Constitution Of India, 1950 — Article 226, 227
High Courts12 Feb 2021Disposed Of
Branch Manager, United India Insurance Co. Ltd., Angul Vs Raghunath Behera & Another
Orissa High Court · (2021) 02 OHC CK 0013
Workmen’s Compensation Act, 1923 — Section 30
High Courts11 Feb 2021Disposed Of
M/s. Bajaj Allianz General Insurance Company Limited, Jeypore, Dist. Koraput represented through the Dy. Manager, (Legal), Kharavela Nagar, Bhubaneswar Vs Laxman Madhi And Others
Orissa High Court · (2021) 02 OHC CK 0016
Workmen’s Compensation Act, 1923 — Section 30
High Courts11 Feb 2021Disposed Of
Executive Engineer, Appellant Kalahandi East Electrical Division, Dist. Kalahandi Vs Shri Saroj Kumar Sahoo
Orissa High Court · (2021) 02 OHC CK 0015
Workmen’s Compensation Act, 1923 — Section 30
High Courts11 Feb 2021Dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs Smt. Rajani Devi Routa And Another.
Orissa High Court · (2021) 02 OHC CK 0014
Workmen’s Compensation Act, 1923 — Section 4A(3)(a)(b), 30
High Courts09 Feb 2021
Bijay Ho alias Munda Vs State Of Odisha
Orissa High Court · (2021) 02 OHC CK 0027
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts09 Feb 2021Allowed
Bharat Sahu Vs State Of Odisha
Orissa High Court · (2021) 02 OHC CK 0026
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Feb 2021Allowed
Siba Narayan Naik Vs Union Of India And Others
Orissa High Court · (2021) 02 OHC CK 0006
Constitution Of India, 1950 — Article 226, 227
High Courts08 Feb 2021Disposed Of
Suryanarayan Mishra & Others Vs State Of Odisha & Others
Orissa High Court · (2021) 02 OHC CK 0007
Constitution Of India, 1950 — Article 226, 227Orissa Service Code, 1959 — Rule 45, 46
High Courts07 Feb 2021Dismissed
Prasanta Kumar Patra And Another Vs State Of Odisha And Another
Orissa High Court · (2021) 02 OHC CK 0031
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420, 465, 468
High Courts05 Feb 2021Dismissed
Dipak Bhutia Vs State Of Odisha
Orissa High Court · (2021) 02 OHC CK 0005
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 313Hindu Marriage Act, 1955 — Section 13
High Courts04 Feb 2021Dismissed
Bibhudananda Pratap Hati Vs Secretary, Board Of Secondary Education, Odisha And Others
Orissa High Court · (2021) 02 OHC CK 0008
Constitution Of India, 1950 — Article 14, 21A, 226, 227Right Of Children To Free And Compulsory Education Act, 2009 — Section 3, 8(g), 13(1), 23(1)
High Courts02 Feb 2021Allowed
Nihar Ranjan Mohanty Vs Jasobanti Bag & Others
Orissa High Court · (2021) 02 OHC CK 0010
Workmen’s Compensation Act, 1923 — Section 3, 4(A), 4A(a), 4A(2), 4A(3), 4A(3)(a), 4A(3)(b), 17, 22, 30Motor Vehicles Act, 1988 — Section 147, 147(1)(b)
High Courts02 Feb 2021Allowed
United India Insurance Company Ltd. Vs Jasobanti Bag & Others
Orissa High Court · (2021) 02 OHC CK 0009
Workmen’s Compensation Act, 1923 — Section 3, 4(A), 4A(a), 4A(2), 4A(3), 4A(3)(a), 4A(3)(b), 17, 22, 30Motor Vehicles Act, 1988 — Section 147, 147(1)(b)
High Courts02 Feb 2021Dismissed
Kanak Lata Nayak & Others Vs State Of Odisha
Orissa High Court · (2021) 02 OHC CK 0004
Code Of Civil Procedure, 1908 — Order 5 Rule 20Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011 — Section 3, 4, 4(3), 4(4), 5, 6, 9, 9(1), 9(2), 9(3), 9(4), 9(5), 9(6), 9(7), 10, 11, 12
High Courts02 Feb 2021Dismissed
M/s. Katloon Management & Financial Services Pvt. Ltd., Bhanjanagar & Others Vs State Of Odisha
Orissa High Court · (2021) 02 OHC CK 0003
Code Of Civil Procedure, 1908 — Order 5 Rule 20Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011 — Section 3, 4, 4(3), 4(4), 5, 6, 9, 9(1), 9(2), 9(3), 9(4), 9(5), 9(6), 9(7), 10, 11, 12
High Courts02 Feb 2021Dismissed
New India Assurance Company Ltd Vs Madhu Pingua And Another
Orissa High Court · (2021) 02 OHC CK 0002
Indian Penal Code, 1860 — Section 279, 337, 338Workmen’s Compensation Act, 1923 — Section 22, 30