High Courts04 Jun 2021Disposed Of
Manorama Devi Vs State Of Odisha And Others
Orissa High Court · (2021) 06 OHC CK 0048
Odisha Excise Act, 2008 — Section 6(3)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 449 of 1,624
High Courts04 Jun 2021Dismissed
M/s.I.V.T.V.L.T.(J.V.) Vs Chairman-cum-Managing Director, MCL And Others
Orissa High Court · (2021) 06 OHC CK 0018
Constitution of India, 1950 — Article 226, 227
High Courts04 Jun 2021Disposed Of
Kalia Behera Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0017
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 302, 304
High Courts04 Jun 2021Disposed Of
Sapana Pradhan Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0016
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 302
High Courts04 Jun 2021Allowed
Bagadiya Brothers Private Limited Vs Union Of India And Others
Orissa High Court · (2021) 06 OHC CK 0015
Constitution of India, 1950 — Article 226
High Courts02 Jun 2021
Dr. Binaya Sahu Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0014
Indian Penal Code, 1860 — Section 376, 511Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jun 2021Disposed Of
Jagabandhu Harijan Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0013
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jun 2021Disposed Of
Ramesh Chandra Sahoo Vs Union of India(Railways)
Orissa High Court · (2021) 06 OHC CK 0012
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jun 2021Disposed Of
Umakanta Mallik @ Uakanta Mallick & Ors Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0011
Indian Penal Code, 1860 — Section 34, 294, 341, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jun 2021Disposed Of
Pradeep Kumar Das Vs Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0010
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jun 2021Disposed Of
Yameswar Mohapatra Vs Poma Tudu, Ias
Orissa High Court · (2021) 06 OHC CK 0009
High Courts02 Jun 2021
Umesh Chandra Mishra Vs Satyabrata Sahoo
Orissa High Court · (2021) 06 OHC CK 0008
High Courts02 Jun 2021Disposed Of
Pabitra Mohan Patta @ Patra Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0007
Indian Penal Code, 1860 — Section 34, 286, 304ACode Of Criminal Procedure, 1973 — Section 439Explosive Substances Act 1883 — Section 3, 5
High Courts02 Jun 2021Disposed Of
Mahendra Majhi Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0006
Indian Penal Code, 1860 — Section 34, 201, 302, 435Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jun 2021
Mohan Sahoo Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0005
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 18
High Courts02 Jun 2021
Anupama Biswal Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0004
Indian Penal Code, 1860 — Section 34, 294, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jun 2021
Sumit Kumar Biswal Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0003
High Courts02 Jun 2021Disposed Of
Kusa Khara & Ors Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0002
Indian Penal Code, 1860 — Section 34, 294, 323, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts02 Jun 2021
Subhankar Padhi Vs State Of Odisha
Orissa High Court · (2021) 06 OHC CK 0001
Indian Penal Code, 1860 — Section 307
High Courts31 May 2021Partly Allowed
State Of Odisha & Others Vs Purna Chandra Chand
Orissa High Court · (2021) 05 OHC CK 0019
Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 23Odisha Education Act, 1969 — Section 3(b), 27, 28