High Courts18 Oct 2023Dismissed
State Of Odisha And Another Vs Manamohan Sahoo & Another
Orissa High Court · (2023) 10 OHC CK 0131
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 175 of 1,624
High Courts18 Oct 2023Disposed Of
Suresh Amat Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0130
Indian Penal Code, 1860 — Section 306, 376
High Courts18 Oct 2023Disposed Of
Narayan Tarini @ Ula @ Chai @ Lambodar @ Lambu Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0129
Indian Penal Code, 1860 — Section 34, 307, 332, 353, 506Arms Act, 1959 — Section 25(1B)(a), 27
High Courts18 Oct 2023Disposed Of
Tukuna @ Sabyasachi Padhiary Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0128
Indian Penal Code, 1860 — Section 34, 307, 332, 353, 506Arms Act, 1959 — Section 25(1B)(a), 27
High Courts18 Oct 2023Disposed Of
SK. Nasim Vs Rokiya Bibi And Others
Orissa High Court · (2023) 10 OHC CK 0127
Code of Civil Procedure, 1908 — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2
High Courts18 Oct 2023Disposed Of
Dr. Debadutta Misra Vs M/s. Srikrishna Estates And Constructions Pvt. Ltd., Bhubaneswar And Others
Orissa High Court · (2023) 10 OHC CK 0126
Code of Civil Procedure, 1908 — Order 5 Rule 9A
High Courts18 Oct 2023
Arjun Bihari Vs State Of Odisha And Another
Orissa High Court · (2023) 10 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 5 (1), 5(n), 6
High Courts18 Oct 2023Disposed Of
Krushna Chandra Surujal Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts18 Oct 2023Disposed Of
Kanhu @ Santosh Kumar Rout Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 451, 506
High Courts18 Oct 2023Disposed Of
Rajesh Biswal Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0122
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts17 Oct 2023Disposed Of
Manoj Kumar Chawda Vs Tahasildar, Keonjhar And Another
Orissa High Court · (2023) 10 OHC CK 0181
Odisha Public Demands Recovery Act, 1962 — Section 8, 9, 14
High Courts17 Oct 2023Disposed Of
Raosenara Bibi & Another Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0180
Code of Criminal Procedure, 1973 — Section 439
High Courts17 Oct 2023
Sudhanshubala Das Vs State Of Odisha And Another
Orissa High Court · (2023) 10 OHC CK 0121
High Courts17 Oct 2023Dismissed
State Of Odisha And Others Vs Basant Kumar Das And Another
Orissa High Court · (2023) 10 OHC CK 0120
High Courts17 Oct 2023Disposed Of
Chasmiara Begum Vs State Of Odisha And Others
Orissa High Court · (2023) 10 OHC CK 0119
Orissa Government Land Settlement Act, 1962 — Section 3B
High Courts17 Oct 2023Disposed Of
Subhashree Mohanty Vs Ritesh Kumar Das
Orissa High Court · (2023) 10 OHC CK 0118
Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts17 Oct 2023Disposed Of
Mr. Johnson Xalxo Vs Smt. Mahima Xalxo
Orissa High Court · (2023) 10 OHC CK 0117
Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts17 Oct 2023Dismissed
Debendra Singh Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 8, 106
High Courts16 Oct 2023Dismissed
State Of Odisha Vs Manas Ranjan Sahu & Another
Orissa High Court · (2023) 10 OHC CK 0115
High Courts16 Oct 2023Dismissed
Susama Gayan Vs State Of Odisha (Vigilance)
Orissa High Court · (2023) 10 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 407, 407(1)Indian Penal Code, 1860 — Section 109Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)