High Courts10 Jan 2024Disposed Of
Roshan Jena Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0093
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 385, 386Arms Act, 1959 — Section 25, 27
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 154 of 1,624
High Courts10 Jan 2024Disposed Of
Rabinarayan Datta @ Rabi Narayan Dutta Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 365, 376(2)(n)
High Courts10 Jan 2024Disposed Of
Subham Ray Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409
High Courts10 Jan 2024Disposed Of
Sankar Naik Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0090
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts10 Jan 2024Disposed Of
Lucky Kumar & Another Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts10 Jan 2024Disposed Of
Pawan Sahu Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394
High Courts10 Jan 2024Disposed Of
Hemant Kumar Choudhry @ Hemant Kumar Chodhary Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts10 Jan 2024Disposed Of
Harish Chandra Rout @ Bapi Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts10 Jan 2024Disposed Of
Dipak Meher Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 489A, 489B, 489C
High Courts10 Jan 2024Disposed Of
Saurav Kumar Mishra Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 468, 471
High Courts10 Jan 2024Disposed Of
Karan Chouhan Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts10 Jan 2024Disposed Of
Sibaram Das @ Shibaram Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0082
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341, 379
High Courts10 Jan 2024Disposed Of
Laxmi Narayan Paikaray Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0081
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341
High Courts10 Jan 2024Disposed Of
Kilo Chinna Rao Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0080
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27, 29
High Courts10 Jan 2024Disposed Of
Debraj Majhi Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 417, 506
High Courts10 Jan 2024Dismissed
Rinku Saikh Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0078
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 376AB, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts10 Jan 2024Disposed Of
Birendra Pradhan @ Biru Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0077
Indian Penal Code, 1860 — Section 34, 120B, 302, 307
High Courts09 Jan 2024
Subrat Routray Vs Sarmistha Priyadarsini Pal
Orissa High Court · (2024) 01 OHC CK 0076
Code of Civil Procedure, 1908 — Order 41 Rule 27(b)
High Courts09 Jan 2024Dismissed
Sr. Divisional Manager, M/s. New India Assurance Co. Ltd Vs Abanti Dash And Another
Orissa High Court · (2024) 01 OHC CK 0075
Motor Vehicles Act, 1988 — Section 166
High Courts09 Jan 2024Disposed Of
Sriram Hemanta Dora Vs State Of Orissa
Orissa High Court · (2024) 01 OHC CK 0074
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)