High Courts24 Jun 2024Disposed Of
Bipin Behera Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0141
Constitution of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 302
COURT ARCHIVE
Orissa High Court judgments, 2024
1,560 judgments · page 9 of 78
High Courts24 Jun 2024
Nilamadhaba Sahu Vs Manaswini Priyadarshini Mahana
Orissa High Court · (2024) 06 OHC CK 0140
High Courts24 Jun 2024Dismissed
Manorama Badu & Ors Vs Bibhuti Bhusan Badu & Ors
Orissa High Court · (2024) 06 OHC CK 0139
High Courts24 Jun 2024Allowed
Subhada Priyadarsini Dash Vs Sarthak Shovan Tripathy
Orissa High Court · (2024) 06 OHC CK 0138
Code of Criminal Procedure, 1973 — Section 125
High Courts24 Jun 2024Allowed
Rajalaxmi Khuntia Vs Pradeep Kumar Pradhan
Orissa High Court · (2024) 06 OHC CK 0137
High Courts24 Jun 2024Disposed Of
Balaram Meher Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0136
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 498A, 498B, 498C, 498D
High Courts24 Jun 2024Disposed Of
Niranjan Mallick Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0135
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 29
High Courts24 Jun 2024Disposed Of
Jakab Khila Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0134
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27A, 29
High Courts24 Jun 2024Disposed Of
Manoj Lenka@muna Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0107
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392
High Courts24 Jun 2024Disposed Of
Arif Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0106
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts21 Jun 2024Disposed Of
B.dharma Patra Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 326, 341, 379, 427, 435, 452Arms Act, 1959 — Section 27
High Courts21 Jun 2024Disposed Of
Pabitra Mohanty @ Pabitra Mahanty Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1)(a)
High Courts21 Jun 2024Disposed Of
Sudhir Kumar Swain@ sudhir Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts21 Jun 2024Disposed Of
Raghu @ Raghunath Mishra Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420
High Courts21 Jun 2024Disposed Of
Prakash Mohanty@ prakash Mahanty Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0008
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1)(a)
High Courts21 Jun 2024Disposed Of
Guru Charan Behera Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0007
Indian Penal Code, 1860 — Section 302
High Courts21 Jun 2024Disposed Of
Sk. Raju @ Sk. Rajo Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0006
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts21 Jun 2024Disposed Of
Siba Hantal Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0005
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302, 323, 326
High Courts21 Jun 2024Disposed Of
Pragyan Priya Swain @ Prajnapriya Swain Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0004
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
High Courts21 Jun 2024Disposed Of
Chittaranjan Pradhan Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0003
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4