High Courts02 Jul 2024Disposed Of
Krishan @ Litu Patnuru Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0010
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27(A), 29
COURT ARCHIVE
Orissa High Court judgments, 2024
1,560 judgments · page 6 of 78
High Courts01 Jul 2024Disposed Of
Rohen Kumar Mali Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0047
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts01 Jul 2024Dismissed
Md. Swalehuzzaman Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0046
Constitution of India, 1950 — Article 226, 227
High Courts01 Jul 2024Dismissed
Rangadhar Bibhar And Others Vs K. Tamanna
Orissa High Court · (2024) 07 OHC CK 0045
High Courts01 Jul 2024Disposed Of
Hemanta Khora Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0044
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37
High Courts01 Jul 2024Disposed Of
Ratan Meher Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0043
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts01 Jul 2024Disposed Of
Pintu Pradhan Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts01 Jul 2024Disposed Of
Dusmanta Jena Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0041
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts01 Jul 2024Disposed Of
Benudhar Jagat Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0040
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 420, 506
High Courts01 Jul 2024Disposed Of
Ankaj @ Lale Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0039
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts01 Jul 2024Dismissed
Banamali Bhoi Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0038
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts01 Jul 2024Disposed Of
Asif@asif Khan Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0037
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Arms Act, 1959 — Section 27
High Courts01 Jul 2024Disposed Of
Sk. Jamsed Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0036
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts01 Jul 2024Disposed Of
Dharmendra Tiwari Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0035
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394Arms Act, 1959 — Section 25, 27
High Courts01 Jul 2024Disposed Of
Jaypal @ Jaipal Purty Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0034
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 364
High Courts01 Jul 2024Disposed Of
Papu Nayak @ Gendu Nayak Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0033
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 326, 341, 387, 506Arms Act, 1959 — Section 25(1B)(b), 25(6), 27(1)
High Courts01 Jul 2024Disposed Of
Pragyan Paramita Patra @ Barsha @ Barsa Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0032
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 323, 354C, 376, 506Information Technology Act, 2000 — Section 66E
High Courts01 Jul 2024Disposed Of
Ajay Kumar Behera Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0031
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376AB, 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts01 Jul 2024Disposed Of
Pradip Kumar Das @ Dash Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0030
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 313, 352, 498ADowry Prohibition Act, 1961 — Section 4
High Courts28 Jun 2024Disposed Of
Bela @ Belalsan Swain Vs State Of Odisha
Orissa High Court · (2024) 06 OHC CK 0152
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 506Arms Act, 1959 — Section 25(1B)(b), 25(6)