High Courts26 Jul 2024Disposed Of
Babu @ Jogesh Mahankud @ Kanhei Mahankud Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 302
COURT ARCHIVE
Orissa High Court judgments, 2024
1,560 judgments · page 2 of 78
High Courts25 Jul 2024Disposed Of
Sk. Ajbahar Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0103
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29
High Courts25 Jul 2024Disposed Of
Shaktiman @ Akhil Majhi Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0102
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 395, 397Arms Act, 1959 — Section 25, 27
High Courts25 Jul 2024Disposed Of
Debendra Mahakud @ Debendra Mahakula Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0101
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts25 Jul 2024Disposed Of
Binod Lima Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0100
Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 27A, 29
High Courts25 Jul 2024Disposed Of
Sanjay Kumar Samal Vs Laxmipriya Jena @ Samal
Orissa High Court · (2024) 07 OHC CK 0099
High Courts24 Jul 2024Dismissed
Chain Singh Pradhan Vs Managing Director, Orissa Forest Development Corporation Ltd., Khurda And Ors
Orissa High Court · (2024) 07 OHC CK 0111
Constitution of India, 1950 — Article 14, 226, 227Odisha Civil Services (Classification, Control And Appeal) Rules, 1962 — Rule 13
High Courts24 Jul 2024Disposed Of
Pramod Kumar Dash Vs Pravat Kumar Dash And Others
Orissa High Court · (2024) 07 OHC CK 0109
High Courts24 Jul 2024Dismissed
Surendranath Prusty And Another Vs Upendra Prusty And Another
Orissa High Court · (2024) 07 OHC CK 0108
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts24 Jul 2024Disposed Of
Pradeep Kumar Dash Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0107
High Courts24 Jul 2024Disposed Of
Santosh Das Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0106
Indian Penal Code, 1860 — Section 34, 294, 302, 307, 324, 341, 506
High Courts24 Jul 2024Disposed Of
Dr. Narayan Prasad Behera Vs State Of Odisha & Others
Orissa High Court · (2024) 07 OHC CK 0105
Constitution of India, 1950 — Article 226, 311(2)Administrative Tribunals� Act, 1985 — Section 19
High Courts24 Jul 2024Disposed Of
Arvind Kumar Singh Vs Deputy Inspector General, CISF, Eastern Zone HQ Patna & Ors
Orissa High Court · (2024) 07 OHC CK 0104
Constitution of India, 1950 — Article 226, 226(2), 227
High Courts19 Jul 2024Disposed Of
Pradeep Kumar Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392
High Courts19 Jul 2024Disposed Of
Pritikanta Mohanta Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 439Wildlife Protection Act, 1972 — Section 9, 39, 44, 49(B), 51
High Courts19 Jul 2024Disposed Of
Laxmi Nayak Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 325, 341, 506
High Courts19 Jul 2024Disposed Of
Guru Charan Narendra Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0068
High Courts19 Jul 2024Disposed Of
Akash Khara Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0067
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts19 Jul 2024Disposed Of
Papu Nayak @ Gendu Nayak Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0066
High Courts19 Jul 2024Disposed Of
Harish Jaiswal Vs State Of Odisha
Orissa High Court · (2024) 07 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 4