High Courts19 Jan 2018Dismissed
Sapani Muduli Vs Harekrushna Muduli (since dead) through L.Rs and others
Orissa High Court · (2018) 01 OHC CK 0014
Code of Civil Procedure, 1908, Order 41Rule 27, Order 39Rule 2-A
COURT ARCHIVE
Orissa High Court judgments, 2018
351 judgments · page 16 of 18
High Courts19 Jan 2018Dismissed
Brundaban Ghanta & another Vs Nirasa Pati
Orissa High Court · (2018) 01 OHC CK 0011
High Courts19 Jan 2018Dismissed
Maheswar Rout and others Vs Golakh Rout and others
Orissa High Court · (2018) 01 OHC CK 0008
Code of Criminal Procedure, 1973, Section 145, Section 144 - Procedure where dispute concerning land or water is likely to cause breach of peace - Power to issue order in urgent cases of nuisa
High Courts19 Jan 2018
Kalpataru Senapati Vs Odisha Gramya Bank and another
Orissa High Court · (2018) 01 OHC CK 0007
Constitution of India, Article 14, Article 21, Article 311(3) - Appointment of Commission to inquire into and report on the administration of autonomous districts and autono
High Courts18 Jan 2018Disposed off
The Management of The Urban Co-operative Bank Ltd & Anr Vs Presiding Officer, Labour Court, Bhubaneswar and another
Orissa High Court · (2018) 01 OHC CK 0010
High Courts18 Jan 2018Dismissed
Akrura Sahoo Vs Ghana Dharua and others
Orissa High Court · (2018) 01 OHC CK 0006
Code of Criminal Procedure, 1973, Section 145 - Procedure where dispute concerning land or water is likely to cause breach of peaceOrissa Merged States (Laws) Act, 1950, S
High Courts17 Jan 2018Dismissed
Prafulla Kumari Pradhan Vs Trinath Swain
Orissa High Court · (2018) 01 OHC CK 0004
Evidence Act, 1872, Section 90 - Presumption as to documents thirty years old
High Courts16 Jan 2018Dismissed
Shri Susanta Kumar Sethi & Ors Vs State of Orissa & Others
Orissa High Court · (2018) 01 OHC CK 0013
Orissa Reservation of Vacancies in Posts and Services (For Scheduled Castes and Scheduled Tribes) Act, 1975, Section 3, Section 6
High Courts16 Jan 2018
Raju Kumar Kushwa Vs State of Orissa
Orissa High Court · (2018) 01 OHC CK 0003
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
High Courts15 Jan 2018Allowed
Nisakar Pati @ Nisamani Pati Vs State of Orissa
Orissa High Court · (2018) 01 OHC CK 0059
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 34, Section 379,
High Courts15 Jan 2018Allowed
Smt. Priti Rekha Mohalik & another Vs State of Orissa & Anr.
Orissa High Court · (2018) 01 OHC CK 0058
Code of Criminal Procedure, 1973, Section 482, Section 203 - Saving of inherent powers of High Court - Dismissal of complaintIndian Penal Code, 1860, S
High Courts15 Jan 2018Dismissed
Smt. Sashikala Nayak and another Vs Nabakishore Jena and others
Orissa High Court · (2018) 01 OHC CK 0057
Code of Civil Procedure, 1908, Order 7Rule 7
High Courts15 Jan 2018Dismissed
Dr. Hrudananda Das Vs State of Orissa & Others
Orissa High Court · (2018) 01 OHC CK 0009
Code of Criminal Procedure, 1973, Section 482, Section 125, Section 127, Section 125(4), Section 397(2), Section
High Courts15 Jan 2018Dismissed
Sri Mahani Das Vs Sri Bansi Das and another
Orissa High Court · (2018) 01 OHC CK 0002
High Courts11 Jan 2018Dismissed
Chinalu Kariadu Vs Chinalu Jadiadu
Orissa High Court · (2018) 01 OHC CK 0056
Code of Criminal Procedure, 1973, Section 144 - Power to issue order in urgent cases of nuisance or apprehended danger
High Courts11 Jan 2018Disposed off
Indian Metals and Ferro Alloys Limited and another. Vs Union of India and others
Orissa High Court · (2018) 01 OHC CK 0055
Wild Life (Protection) Act, 1972, Section 18 -Mines and Minerals (Development and Regulation) Amendment Act, 2015, Section 8A, Section 8A(5)
High Courts11 Jan 2018
State of Odisha (G.A. Department) Vs Naresh Chandra Sahoo
Orissa High Court · (2018) 01 OHC CK 0043
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 465 - Cheating and dishonestly inducing delivery of property - Forgery for pur
High Courts11 Jan 2018Dismissed
Padmalochan Naik (dead) by its L.Rs. and another Vs Orissa State Road Transport
Orissa High Court · (2018) 01 OHC CK 0001
High Courts10 Jan 2018Allowed
United Contractors Association & Ors Vs State of Orissa and others
Orissa High Court · (2018) 01 OHC CK 0042
Industrial Disputes Act, 1947, Section 25-FFF
High Courts10 Jan 2018Allowed
State of Orissa and another Vs Dukishyama Behera and others
Orissa High Court · (2018) 01 OHC CK 0041
Orissa Prevention of Land Encroachment Act, 1972, Section 16, Section 7(2)(b), Section 8(a)