High Courts03 Feb 2014Allowed
Gopal Das Agrawal Vs Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court and Others
Orissa High Court · (2014) 141 FLR 253 : (2014) 3 LLN 236
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 38 of 42
High Courts03 Feb 2014Disposed Off
Raj Kishore Pradhan Vs State
Orissa High Court · (2014) 02 OHC CK 0042
High Courts03 Feb 2014Allowed
Harmohanpal Singh Kabli Vs Chief Engineer
Orissa High Court · (2014) 118 CLT 419 : (2014) 1 OLR 773
Civil Procedure Code, 1908 (CPC) — Section 3, 47
High Courts03 Feb 2014
Umakanta Dutta and Others Vs Prasanna Kumar Giri and Others
Orissa High Court · (2015) 119 CLT 293 : (2014) 1 OLR 595 Suppl.
Contract Act, 1872 — Section 16
High Courts03 Feb 2014Disposed Off
Bhagirathi Patra Vs Smt. Sovarani Deb
Orissa High Court · (2014) 118 CLT 168 : (2014) 1 OLR 586 Suppl.
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts03 Feb 2014Dismissed
Namita Parida Vs Bijay Kumar Sahoo
Orissa High Court · (2014) 118 CLT 159 : (2014) 1 OLR 583 Suppl.
Hindu Marriage Act, 1955 — Section 25
High Courts31 Jan 2014
Akshaya Kumar Samal and two Others Vs Gitipuspa Samal and four Others
Orissa High Court · (2014) 117 CLT 1052 : (2014) 1 OLR 763
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 7 Rule 11(a)
High Courts31 Jan 2014
Bidulata Mohanty Vs Sangram Kesari Nayak
Orissa High Court · (2014) 117 CLT 1132 : (2014) 2 ILR 1138 : (2014) 1 OLR 788
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 278, 281, 63
High Courts31 Jan 2014Allowed
International Society for Krishna Consciousness (ISKCON) Vs Piyush Hasmukhlal Desai
Orissa High Court · (2014) 1 OLR 768
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 3
High Courts30 Jan 2014Dismissed
Laxmi Pradhan Vs State of Orissa
Orissa High Court · (2014) 118 CLT 184 : (2014) 1 OLR 1038 Suppl.
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304-II
High Courts30 Jan 2014Dismissed
National Insurance Company Ltd. Vs Prasanna Routray and Another
Orissa High Court · (2014) 1 OLR 580
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts30 Jan 2014Dismissed
State of Orissa Vs Nanku Patel
Orissa High Court · (2014) 118 CLT 162 : (2014) 3 DMC 232 : (2014) 1 OLR 1046 Suppl.
Criminal Procedure Code, 1973 (CrPC) — Section 378Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113-B
High Courts30 Jan 2014Dismissed
Bisikesan Ranguli Vs State of Orissa
Orissa High Court · (2014) 2 ILR 229 : (2014) 1 OLR 1025 Suppl.
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2014Dismissed
Santosh Yadab Vs State of Orissa
Orissa High Court · (2014) 118 CLT 189 : (2014) 1 OLR 1009 Suppl.
Penal Code, 1860 (IPC) — Section 307, 324, 34, 458
High Courts29 Jan 2014Dismissed
Kailash Nath Behera Vs Odisha State Financial Corporation
Orissa High Court · (2014) 118 CLT 353
State Financial Corporations Act, 1951 — Section 23
High Courts29 Jan 2014Allowed
Parbati Mohapatra Vs State of Odisha
Orissa High Court · (2014) 117 CLT 1140 : (2014) 1 OLR 825
Orissa Estates Abolition Act, 1951 — Section 2, 38-B, 5(1), 6, 7
High Courts29 Jan 2014
Shri Sailendra Nath Mohanty Vs Union of India and three Others
Orissa High Court · (2014) 117 CLT 1057 : (2014) 1 ILR 1070 : (2014) 1 OLR 624
High Courts29 Jan 2014Dismissed
State Government of Odisha Vs Adwaita Prasad Sahoo
Orissa High Court · (2014) LabIC 2598
High Courts29 Jan 2014Dismissed
State and Others Vs Tapan Ku. Mallick
Orissa High Court · (2014) 01 OHC CK 0018
High Courts29 Jan 2014Disposed Off
Jhadeswar Rajak Vs State of Orissa and Others
Orissa High Court · (2014) 118 CLT 81 : (2014) 1 OLR 454