High Courts25 Mar 2014
Chandramani Pradhan Vs State of Orissa
Orissa High Court · (2014) 1 OLR 927
Penal Code, 1860 (IPC) — Section 302, 304, 506
COURT ARCHIVE
Orissa High Court judgments, 2014
824 judgments · page 33 of 42
High Courts24 Mar 2014
Jata Majhi Vs Pudi
Orissa High Court · (2014) 03 OHC CK 0013
Civil Procedure Code Amendment Act, 1999 — Section 32(i)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts24 Mar 2014
Divisional Manager, New India Assurance Co. Ltd. Vs Sandyarani Bebarta and Others
Orissa High Court · (2015) ACJ 1420 : (2015) 2 AnWR 675 : (2015) 119 CLT 1161 : (2015) 1 ILR 991
Motor Vehicles Act, 1988 — Section 166
High Courts21 Mar 2014
Jyotiranjan Mohapatra Vs State of Odisha
Orissa High Court · (2014) 1 OLR 761
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c)
High Courts21 Mar 2014Dismissed
Nimai Charan Sahu Vs State of Odisha
Orissa High Court · (2014) CriLJ 2601 : (2014) 2 OLR 376 Suppl. : (2014) 2 OLR 376
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(d), 13(2), 19, 19(1)
High Courts21 Mar 2014Allowed
Birajini Panda Vs State of Odisha (Vigilance)
Orissa High Court · (2014) 1 ILR 927 : (2014) 1 OLR 1018
Orissa Special Courts Act, 2006 — Section 13, 13(1), 14, 15, 16Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(1)(e), 13(2)
High Courts21 Mar 2014Allowed
Eastern Bidi Works Pvt. Ltd. Vs Kailash Chandra Agarwal
Orissa High Court · (2014) 118 CLT 605 : (2015) 1 ILR 577
Trade Marks Act, 1999 — Section 134(1)(c)
High Courts20 Mar 2014
State of Orissa Vs Pabitra Mohan Barik
Orissa High Court · (2014) CriLJ 4316 : (2014) 2 OLR 362 Suppl. : (2014) 2 OLR 362
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 304B, 323, 494, 498A
High Courts20 Mar 2014
Ambika Prasad Mohanty and Others Vs State of Orissa
Orissa High Court · (2015) 119 CLT 292 : (2015) 2 Crimes 202 : (2015) 1 ILR 120 : (2015) 1 OLR 263
Penal Code, 1860 (IPC) — Section 307, 341
High Courts19 Mar 2014Disposed Off
State of Odisha Vs Pitambar Mallick
Orissa High Court · (2014) 118 CLT 632 : (2014) 1 ILR 886 : (2014) 2 OLR 5
Administrative Tribunals Act, 1985 — Section 17Constitution of India, 1950 — Article 226, 227Contempt of Courts Act, 1971 — Section 19
High Courts19 Mar 2014Partly Allowed
Damodar Swain Vs Ram Kishore Bajpayee
Orissa High Court · (2014) 2 AnWR 207 : (2014) 1 ILR 764
Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Mar 2014Allowed
Orissa State Agricultural Marketing Board Vs Collector
Orissa High Court · (2014) 2 ILR 597
Constitution of India, 1950 — Article 136, 226, 32Orissa Agricultural Produce Markets Act, 1956 — Section 12, 15, 18A, 2(1)(i), 2(1)(i)(II)
High Courts19 Mar 2014
Bhagirathi Mahalik Vs Markanda Barik
Orissa High Court · (2014) 118 CLT 462 : (2014) 1 OLR 857
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10, Order 6 Rule 17Transfer of Property Act, 1882 — Section 52
High Courts18 Mar 2014
Nirakar Samal Vs Nisakar Samal
Orissa High Court · (2014) 118 CLT 608 : (2014) 2 OLR 358 Suppl. : (2014) 2 OLR 358
Land Acquisition Act, 1894 — Section 30
High Courts14 Mar 2014Allowed
Gitanjali Sahu Vs Mamata Badatya
Orissa High Court · (2014) 1 ILR 1112 : (2014) 1 OLR 659 Suppl.
High Courts13 Mar 2014Partly Allowed
Gurua Naik Vs State of Odisha
Orissa High Court · (2014) 1 ILR 1051 : (2014) 2 OLR 273 : (2014) 1 OLR 672
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts13 Mar 2014
Apsarun Begum and Others Vs Sk. Gulam Nabi and Others
Orissa High Court · (2014) 118 CLT 273 : (2014) 1 ILR 958 : (2014) 1 OLR 689
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 7, 115Constitution of India, 1950 — Article 226, 27Criminal Procedure Code, 1973 (CrPC) — Section 144(2)
High Courts13 Mar 2014
Baijayanti Nanda Vs Sri Jagannath Mahaprabhu
Orissa High Court · AIR 2014 Ori 128 : (2014) 118 CLT 471 : (2014) 1 ILR 968 : (2014) 1 OLR 894
Evidence Act, 1872 — Section 74, 76, 77
High Courts12 Mar 2014Partly Allowed
Govinda Bag Vs State of Odisha
Orissa High Court · (2014) 1 ILR 1174 : (2014) 2 OLR 259 Suppl. : (2014) 2 OLR 259
Penal Code, 1860 (IPC) — Section 302, 304(1), 304-II, 307, 498A