High Courts14 Jan 2008
Bharat Murmu and Others Vs State of Orissa
Orissa High Court · (2008) CLT 382 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 54 of 55
High Courts11 Jan 2008
Fakir Sa Vs State of Orissa
Orissa High Court · (2008) CLT 256 (Suppl Crl) : (2008) CriLJ 2715 : (2008) 1 OLR 146 Supp : (2008) OLR 256 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 307, 324
High Courts11 Jan 2008Dismissed
Dhanu Besra Vs Pitabas Panda and Others
Orissa High Court · (2008) CLT 285 (Suppl Crl) : (2008) CriLJ 2286 : (2008) 1 OLR 144 Supp : (2008) OLR 285 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 202, 37Penal Code, 1860 (IPC) — Section 24, 289, 294, 307, 323
High Courts11 Jan 2008Dismissed
Smt. Mamata Baral Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 598 : (2008) 1 OLR 473 Supp
Constitution of India, 1950 — Article 14, 16, 39
High Courts10 Jan 2008Dismissed
Markanda alias Raju Soren Vs State of Orissa
Orissa High Court · (2008) CLT 483 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 2008Allowed
Utkal Galvanizers P. Ltd. Vs Assistant Commissioner of Income Tax and Another
Orissa High Court · (2008) 218 CTR 374 : (2008) 298 ITR 53 : (2008) 1 OLR 751
Income Tax Act, 1961 — Section 143, 154, 234B, 264
High Courts10 Jan 2008Allowed
Dr. Yudhistira Khatua and Others Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 669 : (2008) 117 FLR 1145 : (2008) 1 OLR 890
ORISSA EDUCATION Act, 1969 — Section 7C
High Courts10 Jan 2008Allowed
Utkal Galvanizers (P) Ltd. Vs Asst. Commissioner of Income Tax and Another
Orissa High Court · (2008) 105 CLT 533
Income Tax Act, 1961 — Section 143, 154, 234B, 264
High Courts10 Jan 2008
Voltas Limited Vs State of Orissa
Orissa High Court · (2008) 105 CLT 754 : (2008) 1 OLR 455 Supp : (2008) 15 VST 401
Central Sales Tax Act, 1956 — Section 3, 6, 7
High Courts10 Jan 2008
Rama Chandra Mishra Vs State of Orissa and Others
Orissa High Court · (2008) 01 OHC CK 0009
High Courts10 Jan 2008Dismissed
Dhanu Besra Vs Sri Pitabas Panda and Others
Orissa High Court · (2008) CLT 726 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 202, 378(4)Penal Code, 1860 (IPC) — Section 289, 294, 307, 323, 324
High Courts09 Jan 2008Allowed
Baisakhu Kishan Vs State of Orissa
Orissa High Court · (2008) 105 CLT 590
Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts09 Jan 2008Allowed
Saroj Kumar Sahoo Vs I. Krishna Rao and Others
Orissa High Court · (2008) CLT 573 (Suppl Crl) : (2008) 1 OLR 338
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts09 Jan 2008Dismissed
Manorama Sahoo Vs Pramod Kumar Pradhan and Another
Orissa High Court · (2008) 105 CLT 516 : (2008) 1 OLR 452 Supp
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 51
High Courts09 Jan 2008
Associates Cement Companies Ltd. Vs State of Orissa
Orissa High Court · (2008) 105 CLT 778 : (2008) 1 OLR 440 Supp : (2008) 13 VST 90
Central Sales Tax Act, 1956 — Section 2, 3, 6, 6A
High Courts09 Jan 2008
Motaka @ Daman Majhi Vs State of Orissa
Orissa High Court · (2008) 1 OLR 321
Penal Code, 1860 (IPC) — Section 302, 304
High Courts09 Jan 2008
Akshaya Kumar Nayak Vs Smt Lilima Nayak
Orissa High Court · (2008) CLT 324 (Suppl Crl)
Essential Commodities Act, 1955 — Section 7, 9
High Courts08 Jan 2008
State Vs Duryodhan Rout
Orissa High Court · (2008) CriLJ 2876 : (2008) 1 OLR 134 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts08 Jan 2008
Mahendra Das and Another Vs State of Orissa
Orissa High Court · (2008) 1 OLR 139 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 324
High Courts08 Jan 2008Dismissed
Shyam Singh alias Babaji Vs State of Orissa
Orissa High Court · (2008) CLT 486 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304