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Orissa High Court judgments, 2005

613 judgments · page 29 of 31

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High Courts20 Jan 2005Dismissed

Divisional Manager, New India Assurance Co. Ltd. Vs Smt. Rulla Dei and Others New India Assurance Co. Ltd. Vs Sanjukta Bewa and Others

Orissa High Court · (2005) 01 OHC CK 0070

Motor Vehicles Act, 1939 — Section 105
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High Courts20 Jan 2005Allowed

Rakesh Ranjan Dash Vs Utkal University and Others

Orissa High Court · (2005) 99 CLT 787 : (2005) 1 OLR 340

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High Courts20 Jan 2005

Sri Binayak Swain and Others Vs Bijaya Kumar Pattanik and Others

Orissa High Court · (2005) 99 CLT 587 : (2005) OLR 475 Supp

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High Courts20 Jan 2005

The Divisional Manager, Oriental Insurance Co. Ltd. Vs Smt. Rama Sahu and Others

Orissa High Court · (2005) 3 ACC 147 : (2006) ACJ 2083 : (2005) 1 OLR 584

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High Courts20 Jan 2005Dismissed

Prasant Kumar Nayak Vs State of Orissa and Another

Orissa High Court · (2005) CriLJ 1477 : (2005) 30 OCR 507 : (2005) OLR 489 Supp

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 190(1), 319(1)
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High Courts20 Jan 2005Dismissed

The Divisional Manager, United India Insurance Co. Ltd. Vs Ketaki Bewa and Another

Orissa High Court · (2005) 2 ACC 894 : (2006) ACJ 2615 : (2005) 99 CLT 607

Motor Vehicles Act, 1988 — Section 10
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High Courts20 Jan 2005

Sri Prasanta Kumar Das Vs Republic of India and Another

Orissa High Court · (2005) 99 CLT 273 : (2005) 30 OCR 483 : (2005) 1 OLR 251 : (2005) OLR 121 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
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High Courts20 Jan 2005

AB (name withheld), Dr. Suprava Kumari Das and Prasanta Kumar Das Vs State of Orissa and Others

Orissa High Court · (2005) 1 OLR 295

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(1), 173(8), 190, 190(1)Evidence Act, 1872 — Section 10
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High Courts20 Jan 2005

The Divisional Manager, United India Insurance Co. Ltd. Vs Ghanashyam Majhi and Others

Orissa High Court · (2005) 3 ACC 96 : (2005) 99 CLT 675 : (2005) OLR 486 Supp

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High Courts20 Jan 2005Dismissed

Jogiram Mohapatra and Others Vs Sibaram Pradhan and Others

Orissa High Court · (2005) 1 OLR 612

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(2)Orissa Hindu Religious Endowments Act, 1951 — Section 27, 41(1), 44(I), 7
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High Courts20 Jan 2005Dismissed

Maheswari Mohapatra and Others Vs Mahanadi Coal Field Ltd. and Others

Orissa High Court · AIR 2005 Ori 101 : (2005) 99 CLT 731 : (2005) OLR 477 Supp

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High Courts17 Jan 2005Dismissed

Dr. Amiya Kumar Paricha Vs Vice-Chancellor, Berhampur University and Others

Orissa High Court · (2005) 01 OHC CK 0073

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High Courts17 Jan 2005Dismissed

Ramesh Chandra Panda Vs Union of India (UOI) and Others

Orissa High Court · (2005) 99 CLT 749 : (2005) 106 FLR 283

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High Courts17 Jan 2005Dismissed

Ajit Kumar Acharya Vs Vice-Chancellor, Shri Jagannath Sanskrit Vishva Vidyalaya and Others

Orissa High Court · (2005) 1 OLR 433

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High Courts17 Jan 2005Dismissed

Dr. Siba Prasad Misra Vs Vice-Chancellor, Berhampur University and Others

Orissa High Court · (2005) 99 CLT 721 : (2005) 106 FLR 444

Orissa Universities Act, 1989 — Section 21, 21(2), 5(10)
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High Courts14 Jan 2005

Lingaraj Mohapatra and Another Vs State of Orissa and Another

Orissa High Court · (2005) CLT 245 (Suppl Crl) : (2005) CriLJ 1311 : (2005) 30 OCR 770 : (2005) 1 OLR 316

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 405, 482Penal Code, 1860 (IPC) — Section 109, 114, 34, 406, 408
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High Courts14 Jan 2005

Jai Matadi Re-Rolling Mills (P) Ltd. Vs State of Orissa and Others

Orissa High Court · (2005) 1 OLR 376

Constitution of India, 1950 — Article 226Orissa State Financial Corporation Act, 1951 — Section 29
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High Courts14 Jan 2005

Orissa Textile Mills Ltd.

Orissa High Court · (2005) 1 OLR 345

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High Courts14 Jan 2005

Crown Re-rollers Pvt. Ltd. Vs The Orissa State Financial Corporation and Others

Orissa High Court · AIR 2005 Ori 92 : (2005) OLR 450 Supp

Contract Act, 1872 — Section 172, 173, 174, 175, 176State Financial Corporations Act, 1951 — Section 29, 29(1), 29(4)Transfer of Property Act, 1882 — Section 54, 55(4), 57, 69, 69(4)
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High Courts13 Jan 2005Dismissed

National Insurance Company Ltd. Vs Sundari Mohanty and Others

Orissa High Court · (2005) 30 OCR 292

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