COURT ARCHIVE
613 judgments · page 22 of 31
Orissa High Court · (2005) 100 CLT 142 : (2005) OLR 564 Supp
Orissa High Court · (2005) CLT 464 (Suppl Crl)
Orissa High Court · (2005) 100 CLT 527 : (2005) 1 OLR 507
Orissa High Court · (2005) 2 DMC 99 : (2005) 1 OLR 642
Orissa High Court · (2005) 1 OLR 574
Orissa High Court · (2005) 1 OLR 640
Orissa High Court · (2005) 03 OHC CK 0015
Orissa High Court · (2005) CLT 449 (Suppl Crl) : (2005) OLR 449 (Suppl Crl)
Orissa High Court · (2006) CLT 229 (Suppl Crl) : (2006) OLR 229 (Suppl Crl)
Orissa High Court · (2005) 03 OHC CK 0004
Orissa High Court · (2005) CLT 668 (Suppl Crl) : (2005) 1 OLR 746 : (2005) OLR 668 (Suppl Crl)
Orissa High Court · (2005) 100 CLT 4 : (2005) 2 OLR 20
Orissa High Court · (2005) CLT 953 (Suppl Crl) : (2005) CriLJ 3361 : (2005) OLR 953 (Suppl Crl) : (2005) OLR 141 Supp
Orissa High Court · AIR 2005 Ori 120 : (2005) 100 CLT 88 : (2005) 2 DMC 575 : (2005) 2 OLR 23
Orissa High Court · (2005) 100 CLT 100
Orissa High Court · (2005) 3 ALT(Cri) 13 : (2005) CLT 474 (Suppl Crl) : (2005) 2 OLR 12 : (2005) OLR 474 (Suppl Crl)
Orissa High Court · (2005) 99 CLT 553 : (2005) 2 OLR 15
Orissa High Court · (2005) CLT 949 (Suppl Crl)
Orissa High Court · (2005) 2 OLR 9
Orissa High Court · AIR 2005 Ori 147 : (2005) OLR 685 Supp