High Courts19 Apr 1994Dismissed
Manjula Nayak Vs Rama Chandra Nayak
Orissa High Court · (1994) 1 OLR 520
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494, 496
COURT ARCHIVE
Orissa High Court judgments, 1994
366 judgments · page 15 of 19
High Courts19 Apr 1994
Nightingale Engineering Industries Pvt. Ltd. Vs Sibapada De and Others
Orissa High Court · (1995) CriLJ 1523
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(2), 145, 145(1), 145(2)
High Courts18 Apr 1994Allowed
Hadibandhu Senapati and Others Vs Mani Biswal and Others
Orissa High Court · (1994) 78 CLT 285 : (1994) 1 OLR 551
Orissa Hindu Religious Endowments Act, 1951 — Section 41, 44
High Courts15 Apr 1994Allowed
Nrusingha Charan Sahoo Vs National Textile Corporation (WBABO) Ltd. and Others
Orissa High Court · (1994) 78 CLT 442 : (1994) 1 OLR 510
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 227
High Courts13 Apr 1994
Anwar Hossain Vs State of Orissa
Orissa High Court · (1994) 2 OLR 144
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438, 439, 440
High Courts13 Apr 1994Allowed
Arakhita Patnaik Vs State of Orissa
Orissa High Court · (1994) 78 CLT 31 : (1994) CriLJ 2242 : (1994) 1 OLR 562
Electricity Act, 1910 — Section 50
High Courts13 Apr 1994Allowed
Bisam Harijan Vs Stats of Orissa
Orissa High Court · (1994) 1 OLR 516
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts13 Apr 1994Dismissed
Chairman-cum-Managing Director, Orissa Road Transport Co. Ltd. Vs Ramesh Chandra Gouda and Another
Orissa High Court · (1994) 78 CLT 639 : (1995) 70 FLR 468 : (1994) 2 LLJ 1127 : (1994) 2 OLR 155
Industrial Disputes Act, 1947 — Section 2
High Courts13 Apr 1994Allowed
Dr. (Mrs.) Bedabati Mohanty Vs The Chancellor, Utkal University and Others
Orissa High Court · (1994) 1 OLR 500
Constitution of India, 1950 — Article 226, 227
High Courts13 Apr 1994Dismissed
Chairman-cum-Managing Director, Orissa Road Transport Company Ltd. Vs Ramesh Chandra Gouda and Another
Orissa High Court · (1994) 2 OLR 155
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts13 Apr 1994Allowed
Sanjit Kumar Mohapatra Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 556 : (1994) 1 OLR 496
High Courts12 Apr 1994
Krupasindhu Bhoi and Another Vs State of Orissa
Orissa High Court · (1994) 78 CLT 62 : (1995) CriLJ 1488
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts12 Apr 1994Allowed
Rabi Sahu Vs State of Orissa
Orissa High Court · (1994) 78 CLT 237 : (1994) CriLJ 2226
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 326
High Courts12 Apr 1994Dismissed
Miss Mamata Maharathi and Others Vs Council of Higher Secondary Education, Orissa and Another
Orissa High Court · AIR 1995 Ori 229
Constitution of India, 1950 — Article 226
High Courts12 Apr 1994Dismissed
Orissa Textile and Steel Ltd. Vs State of Orissa and Others
Orissa High Court · (1994) 78 CLT 511 : (1995) 70 FLR 199 : (1995) 1 LLJ 673
Constitution of India, 1950 — Article 19(1)Industrial Disputes Act, 1947 — Section 25O
High Courts12 Apr 1994Dismissed
New India Assurance Co. Ltd. Vs Randi Lachaya and Another
Orissa High Court · (1995) 1 LLJ 770
Workmens Compensation Act, 1923 — Section 3
High Courts11 Apr 1994Dismissed
Sukanta Kumar Mishra Vs District Judge-cum-M.A.C.T. and Others
Orissa High Court · (1995) 1 ACC 595 : (1995) ACJ 890 : (1994) 78 CLT 625
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 158, 166
High Courts07 Apr 1994
New India Assurance Co. Ltd. Vs Sailendra Kumar Nayak and Others
Orissa High Court · (1995) 70 FLR 204 : (1998) 3 LLJ 139
Workmens Compensation Act, 1923 — Section 30
High Courts06 Apr 1994
Edla Neelaya and Others Vs Edla Ramada alias Ramadas and Others
Orissa High Court · (1994) 78 CLT 543 : (1995) 1 DMC 19
Hindu Marriage Act, 1955 — Section 11, 16
High Courts05 Apr 1994
Nilagiri Engineering Co-operative Society Ltd. Vs Commissioner of Income Tax and Others
Orissa High Court · (1994) 120 CTR 220 : (1994) 208 ITR 326
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 80P, 80P(2)