High Courts04 May 1992Allowed
State Bank of India Vs Sajita Engineering Works and Others
Orissa High Court · AIR 1992 Ori 237 : (1992) 2 OLR 84
Contract Act, 1872 — Section 128
COURT ARCHIVE
Orissa High Court judgments, 1992
335 judgments · page 11 of 17
High Courts04 May 1992Dismissed
K. Nageswar Rao Vs State of Orissa
Orissa High Court · (1992) 74 CLT 522 : (1993) CriLJ 1822 : (1992) 2 OLR 246
Criminal Procedure Code, 1973 (CrPC) — Section 482, 490(1)
High Courts01 May 1992Dismissed
Surendranath Das Vs Sachi Dei and Others
Orissa High Court · (1992) 2 DMC 375
Evidence Act, 1872 — Section 50
High Courts28 Apr 1992Dismissed
Biswanath Jena Vs Ramesh Chandra Jena and Others
Orissa High Court · (1992) 74 CLT 214 : (1992) 2 OLR 58
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4), 7(1)
High Courts28 Apr 1992Dismissed
Biranchi Sahu Vs Jujesthi Sahu and Others
Orissa High Court · (1992) 1 OLR 68
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Apr 1992Allowed
Udayanath Pani Vs State Transport Authority, Orissa, Cuttack and Others
Orissa High Court · AIR 1993 Ori 14 : (1994) 78 CLT 696
Motor Vehicles Act, 1988 — Section 71, 82
High Courts23 Apr 1992
Krishna Chandra Pallai Vs Union of India (UOI) and Another
Orissa High Court · AIR 1992 Ori 261 : (1992) 74 CLT 90 : (1992) 2 OLR 102
Constitution of India, 1950 — Article 136, 141, 215, 226, 311
High Courts23 Apr 1992Allowed
Sri Madhab Chandra Podh Vs State of Orissa and Others
Orissa High Court · (1998) 2 OLR 334
Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 8(2)
High Courts22 Apr 1992
Jagannath Barik Vs Labour Court and Another Orissa Khadi and Village Industries Board Vs K. Jesudasan and Others
Orissa High Court · (1992) 74 CLT 663 : (1993) 1 LLJ 534
Industrial Disputes Act, 1947 — Section 10, 10(1), 33C(2)
High Courts22 Apr 1992
Commissioner of Income Tax Vs Smt. Shanti Devi and Others
Orissa High Court · (1992) 104 CTR 111 : (1993) 199 ITR 800
Income Tax Act, 1961 — Section 16
High Courts22 Apr 1992Allowed
Pratap Kumar Rath and Others Vs Board of Secondary Education and Others
Orissa High Court · AIR 1993 Ori 143 : (1992) 74 CLT 734
Orissa Secondary Education Act, 1953 — Section 21
High Courts22 Apr 1992Dismissed
Kapila Pradhan and Others Vs Parcha Pradhan and Others
Orissa High Court · (1992) 2 OLR 193
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts21 Apr 1992
Harihar Barik Vs Regional Director, E.S.I. Corporation
Orissa High Court · (1992) 74 CLT 280 : (1993) 1 LLJ 465 : (1992) 2 OLR 257
Employees State Insurance (Central) Rules, 1950 — Rule 20DEmployees State Insurance Act, 1948 — Section 54A(2), 75(2A), 82(2)
High Courts20 Apr 1992Dismissed
Sanyasi Padhy and Others Vs Divakara Rao
Orissa High Court · AIR 1993 Ori 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts17 Apr 1992Allowed
Takerimun Nisa and Others Vs Sultana Khanam and Others
Orissa High Court · AIR 1993 Ori 34
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Apr 1992
Jagannath Parida (dead) after him, his L.Rs. Purna Ch. Parida and Another Vs Bihari Sahu
Orissa High Court · (1992) 2 OLR 184
High Courts16 Apr 1992Allowed
Swasti Kar and Another Vs Girija Shankar Kar
Orissa High Court · (1992) 2 DMC 425
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts16 Apr 1992Allowed
Smt. Swasti Kar and Another Vs Girija Shankar Kar
Orissa High Court · (1992) 2 OLR 75
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Apr 1992Allowed
Subash Chandra Jena Vs State of Orissa
Orissa High Court · (1992) 2 OLR 173
Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 13, 167(2), 167(2A)
High Courts10 Apr 1992
J. Sreeram Prasad Vs Smt. Konchada Jayadevi and Others
Orissa High Court · AIR 1993 Ori 146 : (1992) 74 CLT 528
Orissa House Rent Control Act, 1968 — Section 5, 7