High Courts02 Nov 1989Dismissed
Rankanath Das and Others Vs State of Orissa
Orissa High Court · (1990) 3 OCR 7
Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 341
COURT ARCHIVE
Orissa High Court judgments, 1989
416 judgments · page 4 of 21
High Courts01 Nov 1989Allowed
Sesadev Das Vs District Magistrate and Others
Orissa High Court · (1990) CriLJ 2261
Constitution of India, 1950 — Article 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 2, 3, 3(1)
High Courts01 Nov 1989Allowed
Braja Kishore Sahu Vs Param Jyoti Sinha and Another
Orissa High Court · (1990) 1 ACC 601 : (1991) ACJ 185 : (1990) 1 OLR 26
Constitution of India, 1950 — Article 227
High Courts01 Nov 1989
Orissa State Road Transport Corporation Vs Shankar Sahu
Orissa High Court · (1989) 2 ACC 574
Employees Compensation Act, 1923 — Section 3
High Courts31 Oct 1989Dismissed
Raghunath Sahu Vs The State
Orissa High Court · (1989) 2 OCR 564
Penal Code, 1860 (IPC) — Section 307, 324
High Courts31 Oct 1989Allowed
Boddu Savanna ' Bodhu Syanna Vs The State of Orissa
Orissa High Court · (1990) 1 OLR 7
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5, 5(1), 5(2)
High Courts26 Oct 1989Partly Allowed
Jagannath Sabar and Others Vs Mst. Gana Bewa and Others
Orissa High Court · AIR 1990 Ori 164
Contract Act, 1872 — Section 25
High Courts24 Oct 1989Dismissed
Rabinarayan Naik Vs Dambarudhar Naik and Others
Orissa High Court · (1989) 2 OLR 556
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5)
High Courts24 Oct 1989Allowed
Sarat Chandra Naik and Others Vs State of Orissa
Orissa High Court · (1990) CriLJ 402 : (1990) 3 OCR 23
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts24 Oct 1989Dismissed
Ratikanta Rout and Others Vs State of Orissa
Orissa High Court · (1990) 69 CLT 702 : (1990) CriLJ 291
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts24 Oct 1989Allowed
Gouri Shankar Agarwala Vs State of Orissa
Orissa High Court · (1989) 2 OCR 571
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2Prevention of Food Adulteration Rules, 1955 — Rule 44A
High Courts23 Oct 1989Allowed
Sambhunath Bid Vs State of Orissa
Orissa High Court · (1989) 2 OCR 526
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 279, 280, 281, 282, 283
High Courts23 Oct 1989Allowed
Jalaja Marine Products Pvt. Ltd. Vs Thaneswar Chand Gupta
Orissa High Court · (1990) 1 OLR 156
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Oct 1989
Kali Charan Gouda and Others Vs Tara Sankar Acharya and Others
Orissa High Court · (1989) 2 OCR 570
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(1), 145(5)
High Courts20 Oct 1989Dismissed
Laxman Sahu Vs State of Orissa
Orissa High Court · (1990) CriLJ 821 : (1989) 2 OCR 643
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Opium Act, 1878 — Section 9Probation of Offenders Act, 1958 — Section 4(1)
High Courts20 Oct 1989Allowed
K. Rathnakara Hegde Vs United Credit Corporation and Others
Orissa High Court · (1989) 2 OCR 499
Criminal Procedure Code, 1973 (CrPC) — Section 244, 244(2), 245, 245(1), 245(2)Penal Code, 1860 (IPC) — Section 420
High Courts20 Oct 1989Dismissed
State of Orissa Vs Taka Bijaya Kumar and Others
Orissa High Court · (1990) 1 OLR 118
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 321, 34, 354, 376
High Courts19 Oct 1989Dismissed
Birakishore Dash Vs Kanaka Dash and Others
Orissa High Court · (1990) 69 CLT 154
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1, Order 9 Rule 13, 151, 96Limitation Act, 1963 — Section 14, 5
High Courts17 Oct 1989Allowed
Smt. Kamalarani Ray Vs Union of India (UOI)
Orissa High Court · (1990) 69 CLT 450 : (1990) 25 ECC 259 : (1990) 49 ELT 52
Civil Procedure Code, 1908 (CPC) — Section 80, 9Gold (Control) Act, 1968 — Section 79, 84
High Courts17 Oct 1989Dismissed
Jogi Maharana Vs State of Orissa
Orissa High Court · (1990) 3 OCR 13
Penal Code, 1860 (IPC) — Section 395, 396