High Courts27 Jan 1984Allowed
Bibhuti Bhusan Biswal Vs Orissa University of Agriculture and Technology and Another
Orissa High Court · AIR 1984 Ori 129 : (1984) 1 OLR 356
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Orissa High Court judgments, 1984
313 judgments · page 15 of 16
High Courts25 Jan 1984Allowed
Mahanta Goura Govinda Das Goswami Vs Rajkishore Swain and Others
Orissa High Court · (1984) 1 OLR 299
Orissa Hindu Religious Endowments Act, 1951 — Section 42, 42(1)
High Courts25 Jan 1984Allowed
Lingaraj Samantaray and Others Vs Sri Sidhabaladevjew
Orissa High Court · AIR 1984 Ori 187 : (1984) 1 OLR 679
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 10Evidence Act, 1872 — Section 114Orissa Hindu Religious Endowments Act, 1939 — Section 64
High Courts24 Jan 1984Dismissed
M.P. Sharma Vs Mohan Behera and Another
Orissa High Court · (1984) 57 CLT 349 : (1984) 1 OLR 323
Workmens Compensation Act, 1923 — Section 4(1)(C)
High Courts24 Jan 1984Dismissed
National Insurance Co. Ltd. Vs Laxmi Devi and Others
Orissa High Court · (1986) 60 CompCas 236 : (1984) 1 OLR 310
Motor Vehicles Act, 1939 — Section 110A, 95(1), 95(2)
High Courts24 Jan 1984Dismissed
Raman Singh Vs State of Orissa State of Orissa Vs Raman Singh
Orissa High Court · (1984) 57 CLT 273
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Prevention of Corruption Act, 1988 — Section 5
High Courts23 Jan 1984Allowed
Duryodhan Mohapatra Vs Executive Engineer, Irrigation Division
Orissa High Court · AIR 1984 Ori 217
Arbitration Act, 1940 — Section 16, 30, 39
High Courts23 Jan 1984Allowed
Banamali Charan Mohanty Vs Kamaladebi Saha and Others
Orissa High Court · AIR 1984 Ori 218
Arbitration Act, 1940 — Section 12(2)
High Courts23 Jan 1984Dismissed
Jagabandhu Pradhan Vs Asstt. Housing Commissioner and Others
Orissa High Court · AIR 1984 Ori 147
Orissa Industrial Housing Act, 1967 — Section 12(1)
High Courts20 Jan 1984
Dhadi Charan Rout and Others Vs State of Orissa
Orissa High Court · (1985) CriLJ 1435
Penal Code, 1860 (IPC) — Section 34, 379
High Courts20 Jan 1984Allowed
Jagabandhu Naik and Another Vs Gouri Bandha and Others
Orissa High Court · AIR 1985 Ori 126
High Courts20 Jan 1984
Prafulla Kumari Pradhan and Others Vs Orient Paper Mills Ltd. and Others
Orissa High Court · (1984) 2 ACC 165 : (1984) ACJ 584 : (1986) 60 CompCas 226
Motor Vehicles Act, 1939 — Section 95, 96
High Courts20 Jan 1984Dismissed
Smt. Prafulla Kumari Pradhan and Others Vs The Orient Paper Mills Ltd. and Others
Orissa High Court · AIR 1984 Ori 149 : (1984) 1 OLR 223
Motor Vehicles Act, 1939 — Section 95, 95(2), 96
High Courts16 Jan 1984
Baby Sagarika Jena (Rosy) and Another Vs Bishnu Charan Jena
Orissa High Court · AIR 1984 Ori 151
Court Fees Act, 1870 — Section 7Hindu Marriage Act, 1955 — Section 23(2), 26, 28Hindu Marriage and Divorce Rules, 1956 — Rule 3
High Courts13 Jan 1984
Utkal Automobiles Pvt. Ltd. Vs State of Orissa
Orissa High Court · (1984) 57 CLT 174 : (1984) 56 STC 46
Orissa Sales Tax Act, 1947 — Section 23(3)(a), 24(1)
High Courts13 Jan 1984Dismissed
Haribandhu Das and Another Vs Ashoka Industries (P.) Ltd. and Others
Orissa High Court · AIR 1984 Ori 104
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jan 1984Dismissed
Subasini Panda and Others Vs State of Orissa and Others
Orissa High Court · (1984) 2 ACC 13 : (1984) ACJ 276 : (1984) 57 CLT 262 : (1986) 60 CompCas 124
Motor Vehicles Act, 1939 — Section 110A, 95
High Courts12 Jan 1984Allowed
New India Assurance Co. Vs Budhei Bewa and Others
Orissa High Court · AIR 1985 Ori 191
Motor Vehicles Act, 1939 — Section 95, 95(1)
High Courts12 Jan 1984Dismissed
Bhaskar Chandra Jena Vs Revenue Divisional Commissioner and Others
Orissa High Court · (1984) 57 CLT 213
High Courts12 Jan 1984Dismissed
Smt. Parimal Sen and Others Vs Prafulla Kumar Sen
Orissa High Court · AIR 1985 Ori 286
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100