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Orissa High Court judgments, 1982

207 judgments · page 7 of 11

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High Courts21 Apr 1982Dismissed

Mulraj Doshi Vs Gangadhar Singhania

Orissa High Court · AIR 1982 Ori 191 : (1982) 53 CLT 577

Civil Procedure Code, 1908 (CPC) — Section 24Orissa House Rent Control Act, 1968 — Section 15
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High Courts20 Apr 1982

Joda Sabaran and Others Vs State of Orissa

Orissa High Court · (1982) CriLJ 1926

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
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High Courts20 Apr 1982Allowed

Bhawani Shankar Nath Vs State of Orissa

Orissa High Court · (1982) 53 CLT 595

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 456, 457
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High Courts19 Apr 1982Dismissed

P. Soma Sundar Rao Vs State of Orissa and Others

Orissa High Court · (1982) 54 CLT 257

Constitution of India, 1950 — Article 14, 16, 16(1), 311(2)Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5(5)
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High Courts19 Apr 1982Dismissed

Madhu Sethi and Another Vs Bishnu Sethi and Others

Orissa High Court · AIR 1982 Ori 204

Civil Procedure Code, 1908 (CPC) — Section 11, 151, 152
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High Courts19 Apr 1982Dismissed

Madhu Sethi (after him) Pade Sethi and Another Vs Bishnu Sethi (after him) Digdhan Sethi and Others

Orissa High Court · (1982) 53 CLT 590

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18, 151 , 152Criminal Procedure Code, 1973 (CrPC) — Section 145Payment of Wages Act, 1936 — Section 15(2)
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High Courts16 Apr 1982Dismissed

State of Orissa and Others Vs Patel Engineering Company Ltd. Secretary to Government of Orissa, Irrigation and Power Department and Others Vs Patel Engineering Company Ltd. and Others

Orissa High Court · (1982) 54 CLT 6

Arbitration Act, 1940 — Section 28, 29, 30, 33
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High Courts16 Apr 1982Dismissed

Chhotabhai and Another Vs Iswaribhai

Orissa High Court · AIR 1982 Ori 203

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
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High Courts15 Apr 1982Allowed

Kishore Chandra Das Vs State of Orissa

Orissa High Court · (1982) 53 CLT 559

Essential Commodities Act, 1955 — Section 7
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High Courts13 Apr 1982

Sukadev Singh Vs The State Transport Authority and Others

Orissa High Court · (1983) CriLJ 528

Constitution of India, 1950 — Article 22, 226, 227Contempt of Courts Act, 1971 — Section 12Motor Vehicles Act, 1988 — Section 47
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High Courts09 Apr 1982Allowed

Ram Raja Ram Vs Dhruba Charan Jena

Orissa High Court · AIR 1982 Ori 264 : (1982) 53 CLT 537

Evidence Act, 1872 — Section 102Negotiable Instruments Act, 1881 (NI) — Section 118
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High Courts07 Apr 1982

Dharamchand Jain Vs State of Orissa and Others

Orissa High Court · AIR 1982 Ori 163

Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 54, 55
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High Courts06 Apr 1982Dismissed

D. Chaturbhuj Jain Bhansali and Another Vs Bijoy Chandra Bakshi and Others

Orissa High Court · AIR 1982 Ori 178 : (1982) 53 CLT 529

Orissa House Rent Control Act, 1958 — Section 7(2)
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High Courts05 Apr 1982Dismissed

Laxman Hota Vs Rama Chandra Hota and Others

Orissa High Court · AIR 1982 Ori 194 : (1982) 53 CLT 488

Hindu Minority and Guardianship Act, 1956 — Section 8(1), 8(3)
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High Courts05 Apr 1982Allowed

Prasanna Mali and Others Vs Raghumani Misra

Orissa High Court · AIR 1982 Ori 213 : (1982) 54 CLT 48

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 4(4)
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High Courts05 Apr 1982

The State Vs Kanhu Charan Barik

Orissa High Court · (1983) CriLJ 133

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 354, 366Penal Code, 1860 (IPC) — Section 302
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High Courts31 Mar 1982Partly Allowed

Executive Engineer, Rural Engineering Division, Dhenkanal Vs Biswanath Agarwalla

Orissa High Court · AIR 1982 Ori 263

Arbitration Act, 1940 — Section 13, 29
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High Courts30 Mar 1982Allowed

Muralidhar Pradhan Vs State of Orissa and Others

Orissa High Court · AIR 1983 Ori 80

Orissa Education Code — Article 287
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High Courts29 Mar 1982

State of Orissa Vs Chakradhar Sahu and Another

Orissa High Court · (1983) CriLJ 532

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325, 34, 379, 457
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High Courts26 Mar 1982Dismissed

Secretary, Works Department, Govt. of Orissa and Others Vs Ghanashyam Sahu

Orissa High Court · AIR 1982 Ori 166 : (1982) 53 CLT 586

Arbitration Act, 1940 — Section 13, 20, 8(2)
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