High Courts09 Feb 1982
Basudeb Pradhan Vs State of Orissa
Orissa High Court · (1983) 55 CLT 73 : (1983) CriLJ 527
Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Orissa High Court judgments, 1982
207 judgments · page 10 of 11
High Courts09 Feb 1982Dismissed
State of Orissa and Another, etc. Vs B.K. Parida and Bros. and Another
Orissa High Court · AIR 1982 Ori 147 : (1982) 53 CLT 358
Arbitration Act, 1940 — Section 2, 20Constitution of India, 1950 — Article 299
High Courts08 Feb 1982Allowed
Bhimsen Sahu Vs State of Orissa
Orissa High Court · (1982) 53 CLT 504
Penal Code, 1860 (IPC) — Section 415, 419, 468
High Courts08 Feb 1982
Bhubaneswar Flour Mills Vs State of Orissa
Orissa High Court · (1982) 53 CLT 573 : (1983) 52 STC 192
Orissa Sales Tax Act, 1947 — Section 24(2)(b)
High Courts04 Feb 1982
State of Orissa Vs Muralimanohar Prabhudayal
Orissa High Court · (1983) 52 STC 35
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts04 Feb 1982
Babaji Charan Sahu Vs State of Orissa
Orissa High Court · (1982) 51 STC 408
Orissa Sales Tax Act, 1947 — Section 12(5), 24(1)
High Courts04 Feb 1982Dismissed
Ashok Servicentre and Another Vs Sales Tax Officer and Another
Orissa High Court · (1983) 52 STC 50
Constitution of India, 1950 — Article 226
High Courts04 Feb 1982
Orissa Forest Corporation Ltd. Vs Asstt. Collector, Central Excise and Others
Orissa High Court · (1984) 2 ECC 1 : (1982) 10 ELT 875
Central Excises and Salt Act, 1944 — Section 35A(2)
High Courts04 Feb 1982
The Minerals and Metals Trading Corporation of India Ltd. Vs The State of Orissa and Others
Orissa High Court · (1983) 52 STC 133
Central Sales Tax Act, 1956 — Section 5, 6Constitution of India, 1950 — Article 286
High Courts02 Feb 1982
Balaram Barik and Others Vs Banambara Maharana
Orissa High Court · AIR 1982 Ori 271
Specific Relief Act, 1963 — Section 22
High Courts02 Feb 1982
Hadibandhu Mohapatra Vs Bhagaban Barik and Others
Orissa High Court · AIR 1982 Ori 150 : (1982) 53 CLT 428
Civil Procedure Code Amendment Act, 1976 — Section 97(3)Civil Procedure Code, 1908 (CPC) — Section 102General Clauses Act, 1897 — Section 6
High Courts25 Jan 1982
Commissioner of Income Tax Vs Labala Haribandhu Sahu
Orissa High Court · (1982) 54 CLT 1 : (1982) 29 CTR 349 : (1983) 142 ITR 21
Income Tax Act, 1961 — Section 271(1)
High Courts21 Jan 1982
State of Orissa Vs Satyabadi Sahu and Sons
Orissa High Court · (1982) 51 STC 75
Orissa Sales Tax Act, 1947 — Section 24(2)(b)
High Courts21 Jan 1982Allowed
Sibaram Panda and Others Vs Collector, Cuttack and Others
Orissa High Court · AIR 1982 Ori 117 : (1982) 54 CLT 152
High Courts21 Jan 1982
The State of Orissa Vs Bhagawandas Ashok Kumar
Orissa High Court · (1982) 51 STC 74
Orissa Sales Tax Act, 1947 — Section 24(2)(b)
High Courts19 Jan 1982
Commissioner of Wealth-tax Vs R.K. Deo
Orissa High Court · (1983) 140 ITR 614
Wealth Tax Act, 1957 — Section 2(m)
High Courts18 Jan 1982
Sridhar Sahu Vs State of Orissa
Orissa High Court · (1982) 53 CLT 187 : (1982) CriLJ 506
Police Act, 1861 — Section 34A
High Courts14 Jan 1982Allowed
Laxmidhar Rout Vs State of Orissa
Orissa High Court · (1982) 53 CLT 342
Penal Code, 1860 (IPC) — Section 392, 395
High Courts14 Jan 1982
Dwaraka Prasad Agarwala Vs State and Another
Orissa High Court · (1982) 53 CLT 320 : (1982) CriLJ 713
Criminal Procedure Code, 1973 (CrPC) — Section 321Essential Commodities Act, 1955 — Section 7