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Orissa High Court judgments, 1973

288 judgments · page 14 of 15

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High Courts06 Feb 1973Allowed

Chaitram Vs Superintendent of Excise and Others

Orissa High Court · AIR 1974 Ori 31 : (1973) 39 CLT 271

Bihar and Orissa Excise Act, 1915 — Section 22(2), 42(1)
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High Courts06 Feb 1973Allowed

Balaram Tripathy and Another Vs Lokanath Tripathy

Orissa High Court · AIR 1973 Ori 112

Registration Act, 1908 — Section 49Succession Act, 1925 — Section 213(2), 57
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High Courts05 Feb 1973

Registrar of the Orissa High Court Vs Baradakanta Misra and Another

Orissa High Court · AIR 1973 Ori 244 : (1976) CriLJ 405

Constitution of India, 1950 — Article 154, 214, 215, 216, 233Contempt of Courts Act, 1971 — Section 13, 17, 19, 2(1)General Clauses Act, 1897 — Section 16
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High Courts05 Feb 1973

Suna Bewa and Others Vs Kanduru Sahu

Orissa High Court · (1973) 39 CLT 509

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), Order 23 Rule 1(3)
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High Courts31 Jan 1973Dismissed

Choudhury Prafulla Chandra Routrai and Others Vs Indramani Baral and Others

Orissa High Court · AIR 1973 Ori 212

Limitation Act, 1908 — Article 142, 144
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High Courts30 Jan 1973

K.S. Modi Vs Bichitrananda Swain

Orissa High Court · (1973) 39 CLT 299

Workmens Compensation Act, 1923 — Section 2, 25, 30Workmens Compensation Rules, 1924 — Rule 20, 21, 22, 23, 23(1)
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High Courts29 Jan 1973

Gopinath Deba Bije Vs Biswanath Misra

Orissa High Court · (1973) 39 CLT 428

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
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High Courts25 Jan 1973

Madhusudan Misra and Others Vs Baidyanath Mohanty and Others

Orissa High Court · (1973) 39 CLT 253 : (1973) CriLJ 1439

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts25 Jan 1973Dismissed

Haraprasad Das and Others Vs Jagamohan Das and Others

Orissa High Court · AIR 1973 Ori 227

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High Courts25 Jan 1973

The Management of J.K. Paper Mills Vs Workmen and Others

Orissa High Court · (1973) 1 LLJ 518

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 22Payment of Bonus Act, 1965 — Section 10, 11, 15, 17, 19
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High Courts25 Jan 1973

E. Sathia Vs Chakradhar Mohanty and Others

Orissa High Court · (1973) 39 CLT 450

Orissa House Rent Control Act, 1968 — Section 7, 7(4)
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High Courts25 Jan 1973Dismissed

Sri Santosh Kumar Agarwalla Vs State of Orissa and Others

Orissa High Court · AIR 1973 Ori 217

Constitution of India, 1950 — Article 14, 19(1), 226Government of Orissa Business Rules — Rule 10Orissa Forest Department Code, 1941 — Rule 152
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High Courts24 Jan 1973

Bidyadhar Sahani Vs Cuttack Chit Fund and Another

Orissa High Court · (1973) 39 CLT 281

Orissa Money Lenders Act, 1939 — Section 13
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High Courts23 Jan 1973

Narayan Singh and Others Vs Ganesh Singh and Others

Orissa High Court · (1973) 39 CLT 277

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), 115
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High Courts23 Jan 1973Allowed

Jayakrishna Debata Vs Chaitan Pani

Orissa High Court · AIR 1973 Ori 229 : (1973) 39 CLT 316

Transfer of Property Act, 1882 — Section 53
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High Courts23 Jan 1973Allowed

Dr. Mrs. Sarojini Pradhan Vs Khirode Chandra Pradhan

Orissa High Court · AIR 1973 Ori 214 : (1973) 39 CLT 330

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 6 Rule 17, 115Partnership Act, 1932 — Section 69
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High Courts19 Jan 1973Dismissed

Ganesh Panigrahi Vs Jura Sahu and Others

Orissa High Court · AIR 1973 Ori 232 : (1973) 39 CLT 243

Easements Act, 1882 — Section 28, 4Specific Relief Act, 1963 — Section 36, 38
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High Courts17 Jan 1973

Ramakrishna Deo Vs Laxmi Narayan Pujari

Orissa High Court · (1973) 39 CLT 551

Civil Procedure Code, 1908 (CPC) — Section 47Orissa Estates Abolition Act, 1951 — Section 3(2), 5, 6, 7
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High Courts16 Jan 1973

Bibhuti Bhusan Mohanty Vs Kulamoni Das and Others

Orissa High Court · (1973) 39 CLT 589

Evidence Act, 1872 — Section 145Orissa Tenancy Act, 1913 — Section 236, 236(1)
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High Courts12 Jan 1973

Jamini Ranjan Parida and Another Vs State of Orissa

Orissa High Court · (1973) 39 CLT 237

Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
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