High Courts16 Apr 1973Dismissed
Banchhanidhi Das Vs Bhanu Sahuani and Others
Orissa High Court · AIR 1974 Ori 143 : (1973) 39 CLT 731
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Orissa High Court judgments, 1973
288 judgments · page 11 of 15
High Courts12 Apr 1973Allowed
Laxmidhar Panigrahi Vs The State of Orissa and Others
Orissa High Court · AIR 1974 Ori 127
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 1Orissa Land Reforms (Amendment) Act, 1965 — Section 15
High Courts12 Apr 1973
State of Orissa Vs Chandra Kanta Moda
Orissa High Court · (1974) 33 STC 573
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts11 Apr 1973
Gandharba Misra Vs Taramoni Dei and Others
Orissa High Court · AIR 1974 Ori 73 : (1973) 39 CLT 117
Constitution of India, 1950 — Article 133(1)Orissa House Rent Control Act, 1967 — Section 11, 7(1)
High Courts10 Apr 1973
State of Orissa Vs Durgadutta Moda
Orissa High Court · (1973) 39 CLT 864 : (1973) 32 STC 98
Orissa Sales Tax Act, 1947 — Section 11(1), 12(8), 24(1)
High Courts10 Apr 1973
State Vs Sheoprasad Satyanarayan
Orissa High Court · (1973) 32 STC 160
Orissa Sales Tax Act, 1947 — Section 12(4), 12(8), 24(1)
High Courts09 Apr 1973
State Vs Kanhiyalal Jain
Orissa High Court · (1973) 32 STC 21
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts05 Apr 1973Dismissed
Union of India (UOI) and Others Vs B. Kameswar Subudhi
Orissa High Court · AIR 1974 Ori 18
Railways Act, 1890 — Section 77BRailways Act, 1989 — Section 75
High Courts02 Apr 1973
State of Orissa Vs Rabindranath Dalai and Another
Orissa High Court · (1973) CriLJ 1686
Criminal Procedure Code, 1898 (CrPC) — Section 161, 172, 173, 342, 417Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts02 Apr 1973Dismissed
Harish Chandra Sahu and Another Vs Basant Kumar Sahu and Others
Orissa High Court · AIR 1974 Ori 170 : (1973) 39 CLT 672
Evidence Act, 1872 — Section 68, 71Succession Act, 1925 — Section 63
High Courts02 Apr 1973Allowed
Dilip Kumar Mohapatra Vs Subhadra and Others
Orissa High Court · AIR 1974 Ori 130
Succession Act, 1925 — Section 2, 222, 232, 61, 74
High Courts02 Apr 1973Dismissed
Kuber Mohapatra and Others Vs Nilakantheswar Deb and Others
Orissa High Court · AIR 1974 Ori 21 : (1973) 39 CLT 720
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts02 Apr 1973
K.C. Sahu, Executive Officer, Notified Area Council Vs Panamlal and Raghunath Sarma
Orissa High Court · (1973) 39 CLT 511
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 20Orissa Municipal Act, 1950 — Section 255, 255(1), 255(2), 255(6), 376Penal Code, 1860 (IPC) — Section 34, 379, 399, 406, 427
High Courts02 Apr 1973
Nidhi Padhi and Others Vs Bramhananda Padhi and Others
Orissa High Court · (1973) 39 CLT 693
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Orissa High Court Rules, 1948 — Rule 5
High Courts02 Apr 1973
State of Orissa Vs Jagannath Jena
Orissa High Court · (1973) 39 CLT 877
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Constitution of India, 1950 — Article 166, 77(3)Evidence Act, 1872 — Section 123, 124, 162
High Courts02 Apr 1973Dismissed
Narayan Chandra Bhanja Birabar Jagadev Vs State of Orissa
Orissa High Court · AIR 1974 Ori 152 : (1973) 39 CLT 764
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts02 Apr 1973
Sadasib Rout and Others Vs Maguni Behera
Orissa High Court · (1973) 39 CLT 605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Orissa Money Lenders Act, 1939 — Section 13, 13(1), 8
High Courts23 Mar 1973
Debendra Jena and Others Vs Jhatu Jena and Others
Orissa High Court · (1973) 39 CLT 745
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts23 Mar 1973
State Vs P.C. Mall
Orissa High Court · (1973) 39 CLT 458
Contempt of Courts Act, 1971 — Section 16Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts20 Mar 1973
Hiralal Mundra Vs Asok Kumar Rasiklal and Company
Orissa High Court · (1973) 39 CLT 597
Criminal Procedure Code, 1898 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 420