High Courts24 Oct 1972
Abhaya Charan Patnaik Vs The State of Orissa and Others
Orissa High Court · (1973) 39 CLT 50
COURT ARCHIVE
Orissa High Court judgments, 1972
276 judgments · page 3 of 14
High Courts24 Oct 1972
Pareswar Khuntia and Another Vs Amareswar Khuntia and Others
Orissa High Court · (1973) 39 CLT 24
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts24 Oct 1972Allowed
Mrs. Yulitha Hyde and Others Vs State of Orissa and Others
Orissa High Court · AIR 1973 Ori 116
Constitution of India, 1950 — Article 19(2), 25(1)Orissa Freedom of Religion Act, 1967 — Section 1, 2, 3, 4
High Courts24 Oct 1972Allowed
Durga Charan Parida Vs Basant Kumar Parida and Others
Orissa High Court · (1974) 40 CLT 885
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts24 Oct 1972Allowed
M.K. Raghavan Vs The Municipal Council and Another
Orissa High Court · AIR 1973 Ori 186
Evidence Act, 1872 — Section 115
High Courts12 Oct 1972
State Vs Debendra Tiria
Orissa High Court · (1972) 38 CLT 1187
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Oct 1972
Narasingha Patnaik Vs State of Orissa
Orissa High Court · (1972) 38 CLT 1173 : (1973) CriLJ 1744
Penal Code, 1860 (IPC) — Section 161, 165, 165A
High Courts12 Oct 1972
State of Orissa Vs Nanda Sahu and Padan Sahu
Orissa High Court · (1972) 38 CLT 1267 : (1973) 32 STC 223
Orissa Sales Tax Act, 1947 — Section 12(2), 12(8), 24(1)
High Courts12 Oct 1972
Nayan Kumari Dei Vs Bhagabat Sahu and Others
Orissa High Court · (1972) 38 CLT 1233
Penal Code, 1860 (IPC) — Section 427
High Courts11 Oct 1972
Mahesh Chandra Satpathy and Others Vs State of Orissa and Others
Orissa High Court · (1972) 38 CLT 1209
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114Orissa Homeopathic Act, 1956 — Section 21, 27, 27(1), 27(2)
High Courts11 Oct 1972
Prabhakar Panigrahi Vs Commissioner of Hindu Religious Endowments and Another
Orissa High Court · (1972) 38 CLT 1314
Orissa Hindu Religious Endowments Act, 1951 — Section 42
High Courts09 Oct 1972Allowed
Orissa Stores Vs Assistant Sales Tax Officer and Another
Orissa High Court · (1973) 31 STC 516
Orissa Sales Tax Act, 1947 — Section 12(8)
High Courts09 Oct 1972
Utsaba Pradhan and Others Vs Kandhuni Choudhury and Others
Orissa High Court · AIR 1973 Ori 94
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Orissa Estates Abolition Act, 1951 — Section 39
High Courts09 Oct 1972
Chaitan Sahu Vs Dwijabar Pradhan and Others
Orissa High Court · (1972) 38 CLT 1250
Companies Act, 1956 — Section 10Constitution of India, 1950 — Article 226, 227Electricity (Supply) Act, 1948 — Section 71
High Courts07 Oct 1972Dismissed
Brajabandhu Mohapatra and Others Vs Gopal Chandra Mohapatra and Another
Orissa High Court · AIR 1973 Ori 189 : (1972) 38 CLT 1309
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts04 Oct 1972Allowed
Gangadhar Choudhury Vs Syed Sajid Ali
Orissa High Court · AIR 1973 Ori 124
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 2(2), 47
High Courts03 Oct 1972Dismissed
Silla Laxminarayana Vs Arjuna Gaudo
Orissa High Court · AIR 1973 Ori 134
Limitation Act, 1963 — Article 1
High Courts03 Oct 1972Dismissed
Haladhar Panda Vs Nisakar Naik and Others
Orissa High Court · AIR 1973 Ori 132 : (1972) 38 CLT 1315
Constitution of India, 1950 — Article 226Orissa Panchayat Samiti Act, 1959 — Section 44L(1)
High Courts03 Oct 1972Dismissed
Sk. Akbar Ali and Another Vs Sk. Lokman and Others
Orissa High Court · AIR 1973 Ori 129 : (1972) 38 CLT 1301
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 1972
Pitabas Panigrahi alias Choudhury Vs Beta Sabha Singh
Orissa High Court · (1972) 38 CLT 1293
Criminal Procedure Code, 1898 (CrPC) — Section 488