High Courts19 Feb 1971
S. Sadasiva Rao Vs The Government of Orissa and Another
Orissa High Court · (1971) 2 LLJ 67
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12
COURT ARCHIVE
Orissa High Court judgments, 1971
230 judgments · page 11 of 12
High Courts17 Feb 1971Allowed
Brundaban Ch. Mohanty Vs D.I. of Schools and Others
Orissa High Court · AIR 1971 Ori 259
Orissa Education Act, 1969 — Section 11(1), 7Orissa Education Code — Article 306, 41
High Courts16 Feb 1971Dismissed
Kishori Charan Mohanty Vs State of Orissa and Another
Orissa High Court · (1971) 37 CLT 410
Constitution of India, 1950 — Article 226Orissa Service Code, 1939 — Rule 71
High Courts16 Feb 1971
B. Baliarsing and Another Vs Bamdev Misra and Others
Orissa High Court · AIR 1971 Ori 291 : (1971) 37 CLT 435
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Orissa Municipal Act, 1950 — Section 349(1)
High Courts15 Feb 1971Allowed
Rama Chandra Sahu Vs Sanyasi Behera and Others
Orissa High Court · (1971) 37 CLT 383
Orissa House Rent Control Act, 1968 — Section 7
High Courts12 Feb 1971
Sudhir Ch. Das Vs State of Orissa and Others
Orissa High Court · (1971) 2 LLJ 65
Constitution of India, 1950 — Article 226, 311
High Courts10 Feb 1971
Norbet Kispatta Vs Mst. Tersa Kerketa
Orissa High Court · (1971) CriLJ 1496
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts09 Feb 1971Allowed
Lingaraj Nanda Vs State of Orissa and Others
Orissa High Court · AIR 1972 Ori 61
Constitution of India, 1950 — Article 133(1), 226
High Courts09 Feb 1971Dismissed
Madan Mohan Pani Vs State of Orissa and Another
Orissa High Court · AIR 1971 Ori 283
Orissa Panchayat Samiti and Zilla Parishad Act, 1959 — Section 16(3), 46C, 46D
High Courts08 Feb 1971
Narendranath Tripathy Vs The Director of Public Instructions (Schools) and Others
Orissa High Court · (1971) 2 LLJ 63
High Courts05 Feb 1971
Dula Ganda and Others Vs Senapati Ganda and Another
Orissa High Court · AIR 1971 Ori 262 : (1971) 37 CLT 318
Limitation Act, 1963 — Article 123
High Courts05 Feb 1971Dismissed
Banchhanidhi Satpathy and Another Vs Ghanashyama Satpathy
Orissa High Court · AIR 1972 Ori 9
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13
High Courts02 Feb 1971Dismissed
Kangali Swain and Others Vs Dinabandhu Rout and Others
Orissa High Court · (1971) 37 CLT 217
Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts29 Jan 1971Partly Allowed
Sulei Bewa and Others Vs Gurubari Rana and Others
Orissa High Court · (1971) 37 CLT 297
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts29 Jan 1971
BHAGIRATHI SAHA Vs GIFT-TAX OFFICER AND ANOTHER.
Orissa High Court · (1971) 81 ITR 709
High Courts28 Jan 1971Allowed
Bansidhar Malik Vs State of Orissa and Others
Orissa High Court · AIR 1971 Ori 271 : (1971) 37 CLT 389
Orissa Estates Abolition Act, 1951 — Section 8(1)
High Courts27 Jan 1971
Krushna Singh Vs The State
Orissa High Court · (1971) 37 CLT 321 : (1971) CriLJ 1497
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 86
High Courts21 Jan 1971Allowed
Jami Bhimaraju and Others Vs Konchada Kedarnadha Subudhi
Orissa High Court · AIR 1972 Ori 81 : (1971) 37 CLT 251
Civil Procedure Code, 1908 (CPC) — Section 47Orissa House Rent Control Act, 1958 — Section 6, 7(2)
High Courts21 Jan 1971Allowed
Ippily Ramamurthy Vs Khetra Praja Ratna and Others
Orissa High Court · (1971) 37 CLT 271
Limitation Act, 1908 — Article 144
High Courts19 Jan 1971Dismissed
Susila Dei Vs Madhusudan Kisan
Orissa High Court · (1971) 37 CLT 1177
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 3, 4, 9, 9(1)