High Courts03 Sept 1968Dismissed
Durga Prasad Sharma Vs Sadasib Biswal
Orissa High Court · AIR 1969 Ori 171 : (1968) 34 CLT 1227
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 11Contract Act, 1872 — Section 65 , 70
COURT ARCHIVE
Orissa High Court judgments, 1968
220 judgments · page 4 of 11
High Courts03 Sept 1968Allowed
Uchhab Patra Vs Brundaban Mallik
Orissa High Court · AIR 1969 Ori 142 : (1969) 35 CLT 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 22 Rule 10, Order 22 Rule 10(2), 2(3)Transfer of Property Act, 1882 — Section 52, 6
High Courts02 Sept 1968Allowed
Miss Eva Rout Vs State of Orissa and Others
Orissa High Court · AIR 1969 Ori 293 : (1969) 1 LLJ 350
Orissa Education Code — Article 336
High Courts02 Sept 1968Allowed
Bhakta Bandre Sahu Vs The State
Orissa High Court · (1969) ACJ 125
Penal Code, 1860 (IPC) — Section 304A
High Courts02 Sept 1968Dismissed
Sambhu Naik Vs Purna Chandra Jena and Others
Orissa High Court · (1968) 34 CLT 1333
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 109, 147, 323
High Courts28 Aug 1968Partly Allowed
Mani Charan Swain Vs State of Orissa and Others
Orissa High Court · AIR 1969 Ori 184 : (1969) 35 CLT 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Limitation Act, 1908 — Article 142 , 143, 144Orissa Tenancy Act, 1913 — Section 23, 24, 251, 55
High Courts28 Aug 1968Partly Allowed
Sribataha Barik Vs Musamat Padma
Orissa High Court · AIR 1969 Ori 112 : (1968) 34 CLT 1205 : (1969) CriLJ 761
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Aug 1968Allowed
Dr. S.N. Ghosal Vs State of Orissa
Orissa High Court · AIR 1969 Ori 45 : (1968) 34 CLT 1392 : (1970) 1 LLJ 327
Constitution of India, 1950 — Article 311(2)
High Courts28 Aug 1968Allowed
Ramballav Bhramarbar Ray Vs Utkal University and Another
Orissa High Court · AIR 1969 Ori 89
Constitution of India, 1950 — Article 226
High Courts28 Aug 1968Allowed
Bhagaban Rath Vs Ananda Das
Orissa High Court · (1968) 34 CLT 1289
Orissa Estates Abolition Act, 1951 — Section 18, 5, 6(1)
High Courts26 Aug 1968Dismissed
Baban Charan Biswal and Others Vs Krupasindhm Biswal
Orissa High Court · (1968) 34 CLT 1302
Penal Code, 1860 (IPC) — Section 379, 426
High Courts23 Aug 1968Allowed
Union of India (UOI) Vs Bhagaban Rout
Orissa High Court · AIR 1969 Ori 100 : (1969) 35 CLT 196
Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 743C(3)Railways General Rules, 1954 — Rule 29
High Courts23 Aug 1968Allowed
Smt. Bela Dibya Vs Ramkishore Mohanty
Orissa High Court · AIR 1969 Ori 114 : (1968) 34 CLT 1296
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100, 52
High Courts23 Aug 1968
Bhaskar Mallik and Another Vs State of Orissa
Orissa High Court · (1970) CriLJ 1196
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts22 Aug 1968Allowed
Mahadeb Patnaik and Another Vs Dula Dei
Orissa High Court · (1968) 34 CLT 1360
High Courts22 Aug 1968Allowed
M.A. Jalil Vs Sayed Iqubal Ali
Orissa High Court · AIR 1969 Ori 204 : (1968) 34 CLT 1233 : (1968) 34 CLT 1223 : (1969) CriLJ 1000
Criminal Procedure Code, 1898 (CrPC) — Section 198, 238Penal Code, 1860 (IPC) — Section 500
High Courts21 Aug 1968Allowed
Lakshman Jena Vs Sudhakar Paltasingh
Orissa High Court · AIR 1969 Ori 149 : (1968) 34 CLT 1237 : (1969) CriLJ 926
Criminal Procedure Code, 1898 (CrPC) — Section 156, 169, 173, 190(1), 200
High Courts20 Aug 1968Allowed
Kishore Chandra Jagdeb Roy Vs The State of Orissa
Orissa High Court · (1968) 34 CLT 1313
Civil Procedure Code, 1908 (CPC) — Section 9Orissa Estates Abolition Act, 1951 — Section 3(1), 39, 4, 5
High Courts20 Aug 1968Allowed
Sribatsa Misra Vs State of Orissa and Another
Orissa High Court · AIR 1969 Ori 13 : (1968) 34 CLT 1099 : (1970) 1 LLJ 333
Constitution of India, 1950 — Article 309
High Courts19 Aug 1968Allowed
Raj Kishore Mahapatra and Others Vs Narasingh Mishra
Orissa High Court · AIR 1969 Ori 56 : (1968) 34 CLT 1286 : (1968) 34 CLT 1268 : (1969) CriLJ 430
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 406