High Courts21 Jan 1966Dismissed
Ankil Behera and Others Vs State of Orissa
Orissa High Court · AIR 1967 Ori 52 : (1967) CriLJ 570
Criminal Law (Amendment) Act, 1932 — Section 7(1)Evidence Act, 1872 — Section 8Police Act, 1861 — Section 30, 30(2), 32
COURT ARCHIVE
Orissa High Court judgments, 1966
149 judgments · page 8 of 8
High Courts21 Jan 1966Partly Allowed
Satyakumar Kundu and Another Vs State of Orissa
Orissa High Court · AIR 1966 Ori 211 : (1966) 32 CLT 549 : (1966) CriLJ 1299
Criminal Law (Amendment) Act, 1932 — Section 7(1)
High Courts21 Jan 1966
Harihar Das and Others Vs State of Orissa
Orissa High Court · (1967) 33 CLT 414 : (1968) CriLJ 564
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 141, 143, 148, 447Police Act, 1861 — Section 30, 30A, 32
High Courts21 Jan 1966Allowed
Bhaba Behera and Others Vs The State
Orissa High Court · (1966) 32 CLT 810
Criminal Law (Amendment) Act, 1932 — Section 7(1)Police Act, 1861 — Section 30, 30(2), 30A, 31, 32Probation of Offenders Act, 1958 — Section 4
High Courts21 Jan 1966Dismissed
Ankul Behera Vs State of Orissa
Orissa High Court · (1966) 32 CLT 577
Criminal Law (Amendment) Act, 1932 — Section 7(1)Police Act, 1861 — Section 30, 30(1), 30(2), 30A, 31
High Courts17 Jan 1966Dismissed
Kuntala Bewa Vs Sadhu Charan Mohanti and Others
Orissa High Court · AIR 1966 Ori 166 : (1966) 32 CLT 646
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 66(2), Order 5 Rule 17
High Courts17 Jan 1966Allowed
Satrughna Sabata and Another Vs Sridhari Sabata and Others
Orissa High Court · AIR 1966 Ori 203 : (1966) 32 CLT 805
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), Order 21 Rule 12, Order 43 Rule 1, 11
High Courts07 Jan 1966Allowed
Narasingha Panda Vs N. Narasimha Murty and Others
Orissa High Court · AIR 1966 Ori 194 : (1966) 32 CLT 567
Negotiable Instruments Act, 1881 (NI) — Section 14, 48, 8
High Courts03 Jan 1966Dismissed
Orissa Cements Ltd. Vs State of Orissa and Another
Orissa High Court · (1967) 33 CLT 20
Central Sales Tax (Second Amendment) Act, 1958 — Section 9Central Sales Tax Act, 1956 — Section 13, 13(1), 13(3), 6, 8(2)Constitution of India, 1950 — Article 226