High Courts21 Nov 1962Dismissed
Brundaban Jena Vs Ram Chandra Misra and Others
Orissa High Court · (1963) 29 CLT 37
Easements Act, 1882 — Section 60
COURT ARCHIVE
Orissa High Court judgments, 1962
151 judgments · page 2 of 8
High Courts20 Nov 1962Dismissed
Bhimo Gantayat Vs Trinath Gantayat and Another
Orissa High Court · AIR 1963 Ori 223
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts20 Nov 1962Dismissed
Paula Nayak Vs The State
Orissa High Court · AIR 1963 Ori 93 : (1963) CriLJ 788
Evidence Act, 1872 — Section 27
High Courts19 Nov 1962Dismissed
Hadibandhu Behera Vs The State
Orissa High Court · (1963) 29 CLT 272
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 30, 409
High Courts14 Nov 1962Dismissed
State of Orissa Vs Khora Gagaru
Orissa High Court · (1963) 29 CLT 33
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts13 Nov 1962Allowed
State of Orissa Vs Umesh Paramanik and Another
Orissa High Court · (1964) 30 CLT 151
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 34, 394, 430, 460
High Courts10 Nov 1962Dismissed
Rameshwarlal Khaitan Vs Ram Kumar Joshi
Orissa High Court · (1963) 29 CLT 651
Penal Code, 1860 (IPC) — Section 409, 46, 468
High Courts06 Nov 1962Dismissed
Manu Mangal Naik and Others Vs Dhaniram Naik
Orissa High Court · AIR 1963 Ori 97
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 1, 15, 17
High Courts06 Nov 1962
Arjoon and Another Vs State of Orissa
Orissa High Court · (1963) CriLJ 234
Evidence Act, 1872 — Section 3, 30Penal Code, 1860 (IPC) — Section 300, 302, 34, 392, 397
High Courts02 Nov 1962
Anadi Giri and Others Vs The State
Orissa High Court · (1963) 29 CLT 100 : (1963) CriLJ 826
Penal Code, 1860 (IPC) — Section 352, 353, 379Police Act, 1861 — Section 23
High Courts31 Oct 1962Dismissed
Pothi Gollari Vs Ghanni Mondal
Orissa High Court · AIR 1963 Ori 60 : (1963) 29 CLT 482 : (1963) CriLJ 312
Criminal Procedure Code, 1898 (CrPC) — Section 199Penal Code, 1860 (IPC) — Section 497
High Courts31 Oct 1962Dismissed
Gopala Padhano and Others Vs Ganesh Padhey
Orissa High Court · AIR 1964 Ori 27 : (1963) 29 CLT 268
Court Fees Act, 1870 — Section 7Orissa Laws Regulation, 1936 — Section 14, 4Suits Valuation Act, 1887 — Section 3, 6
High Courts31 Oct 1962Dismissed
Kelu Sahu Vs The State
Orissa High Court · (1963) 29 CLT 245
Penal Code, 1860 (IPC) — Section 103, 104, 300, 302, 304
High Courts30 Oct 1962Dismissed
Tulsa Naik and Others Vs The State
Orissa High Court · (1963) 29 CLT 217
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 155, 157, 9Penal Code, 1860 (IPC) — Section 395
High Courts30 Oct 1962Dismissed
State of Orissa Vs Prafulla Kumar Santra
Orissa High Court · AIR 1964 Ori 46 : (1963) 29 CLT 499 : (1964) CriLJ 339
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 405, 409
High Courts30 Oct 1962Dismissed
Ananda Chandra Mohapatra Vs Judhisthir Jena and Others
Orissa High Court · (1963) 29 CLT 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92(1), 151
High Courts30 Oct 1962Dismissed
Nidhi Padhan Vs Bhainra Khadia and Others
Orissa High Court · AIR 1963 Ori 133
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, 100Limitation Act, 1908 — Article 44, 7
High Courts29 Oct 1962Allowed
Chinnam Ramnath Patro Vs Chandramma Guni and Another
Orissa High Court · AIR 1963 Ori 90 : (1963) 29 CLT 39 : (1963) CriLJ 602
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts26 Oct 1962Dismissed
Urlikia Medina Vs The State
Orissa High Court · AIR 1964 Ori 149 : (1964) CriLJ 685
General Clauses Act, 1897 — Section 3(27), 4Penal Code, 1860 (IPC) — Section 304, 306, 53, 60
High Courts24 Oct 1962Dismissed
State of Orissa Vs Pichika Parvatisam
Orissa High Court · AIR 1963 Ori 58 : (1963) 29 CLT 540 : (1963) CriLJ 310
Criminal Procedure Code, 1898 (CrPC) — Section 428, 510Evidence Act, 1872 — Section 157, 8