High Courts28 Jan 1959Dismissed
Gangadhar Jena Vs Uchhab Jena and Another
Orissa High Court · (1959) 25 CLT 189
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 188, 353
COURT ARCHIVE
Orissa High Court judgments, 1959
112 judgments · page 6 of 6
High Courts28 Jan 1959Allowed
Nandram Hunatram Vs Commissioner of Income Tax
Orissa High Court · AIR 1960 Ori 83 : (1959) 25 CLT 395 : (1959) 37 ITR 500
Income Tax (Appellate Tribunal) Rules, 1946 — Rule 34Income Tax Act, 1922 — Section 66(1)
High Courts28 Jan 1959
Kartik Das Vs Ganeswar Acharya and Others
Orissa High Court · AIR 1959 Ori 157 : (1959) 25 CLT 156
Transfer of Property Act, 1882 — Section 52
High Courts28 Jan 1959Dismissed
Syed Abdul Karim Vs State of Orissa and Another
Orissa High Court · (1959) 25 CLT 169
Civil Procedure Code, 1908 (CPC) — Section 80Sambalpur Local Self Government Act, 1939 — Section 11, 133, 17, 7, 7A
High Courts20 Jan 1959Dismissed
Ganthia Bariha Vs State of Orissa and Others
Orissa High Court · AIR 1959 Ori 166 : (1959) 25 CLT 203
Constitution of India, 1950 — Article 16, 16(2)
High Courts20 Jan 1959Allowed
Rupnarain Singh Vs State of Orissa
Orissa High Court · AIR 1959 Ori 167
Constitution of India, 1950 — Article 311, 311(2)
High Courts14 Jan 1959Dismissed
Gangadhar Das Vs The State and Others
Orissa High Court · (1959) 25 CLT 167
Constitution of India, 1950 — Article 226Orissa Grama Panchayat Rules, 1968 — Rule 85, 93
High Courts14 Jan 1959Allowed
Paramananda Patnaik Vs Golakbehari Das and Another
Orissa High Court · (1959) 25 CLT 545
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35
High Courts13 Jan 1959
MARWARI CLOTH SUPPLY CO. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Orissa High Court · (1959) 25 CLT 162 : (1959) 36 ITR 100
Constitution of India, 1950 — Article 278, 295
High Courts07 Jan 1959Dismissed
Silla Chandra Sekharam Vs Lalita Shahuani and Another
Orissa High Court · AIR 1959 Ori 169 : (1959) 25 CLT 448
Specific Relief Act, 1877 — Section 18, 18(2)Transfer of Property Act, 1882 — Section 43
High Courts06 Jan 1959Allowed
Bhagabat Mohapatra and Others Vs Keshab Chandra Das and Others
Orissa High Court · (1959) 25 CLT 179
Orissa Tenancy Act, 1913 — Section 212(2)
High Courts06 Jan 1959Dismissed
Bidyadhar Swain and Another Vs Padmanath Singh Deo and Others
Orissa High Court · AIR 1959 Ori 87
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 47