High Courts20 Mar 1958

The State Vs Bichitrananda Mohanty

Orissa High Court · AIR 1958 Ori 150 : (1959) 25 CLT 296 : (1958) CriLJ 916

Criminal Law (Amendment) Act, 1952 — Section 6, 7Criminal Procedure Code, 1898 (CrPC) — Section 193(2)Penal Code, 1860 (IPC) — Section 161, 165, 165A, 465, 471
High Courts04 Feb 1958

Surendra Nath Satpathy Vs The State

Orissa High Court · AIR 1958 Ori 194 : (1958) 24 CLT 170 : (1958) CriLJ 1071

Criminal Procedure Code, 1898 (CrPC) — Section 561AOrissa Treasury Code — Rule 544, 549Penal Code, 1860 (IPC) — Section 405